Section 2(n) in The Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007
(n)"University" means a University established under a law made by the Legislature of the State.(II)[ "supernumerary seats" means the seats which are termed as such by the AIC FE or other statutory body and which are over and above the sanctioned intake of professional course;] [Inserted by Act No. 12 of 2013, dated 2.4.2013.]
