K.Santhanam vs The Secretary To Government on 18 November, 2022

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Madras High Court

K.Santhanam vs The Secretary To Government on 18 November, 2022

Bench: R.Vijayakumar

                                                                     W.P(MD)No.11397 of 2015

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 18.11.2022

                                                      CORAM

                                  THE HON'BLE MR.JUSTICE R.VIJAYAKUMAR

                                           W.P(MD)No.11397 of 2015
                                                   and
                                            M.P(MD)No.1 of 2015

                     K.Santhanam                                           ... Petitioner
                                                         Vs.

                     1.The Secretary to Government,
                       Revenue Department,
                       Secretariat, Chennai.

                     2.The District Collector,
                       Madurai.

                     3.The Tamil Nadu Information Commission,
                       No.2, Thiagarayar Salai,
                       Nearby Alayamman Koil,
                       Eldoms Road Junction,
                       Tenampet, Chennai-600 018.

                     4.The Public Information Officer,
                       Office of Tahsildar,
                       Vadipatti Taluk,
                       Madurai District.

                     5.The Tahsildar,
                       First Appellate Authority,
                       Office of Tahsildar,
                       Vadipatti Taluk, Madurai District.


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https://www.mhc.tn.gov.in/judis
                                                                             W.P(MD)No.11397 of 2015



                     6.M.Kasi Selvi,
                       Deputy Collector,
                       Office of Virudhunagar District Collector,
                       Virudhunagar.

                     7.Sundara Murugan,
                       Deputy Tahsildar,
                       Office of Tahsildar,
                       Vadipatti, Madurai District.                              ... Respondents

                     PRAYER : Writ Petition filed under Article 226 of the Constitution of
                     India, praying this Court to issue a Writ of Mandamus, to direct the
                     respondents to implement the order of the third respondent, dated
                     05.08.2014, in letter and spirit and pass such further or other orders.



                                        For Petitioner   : No appearance

                                        For R-1 & R-2    : M/s.M.Lingadurai
                                                           Special Government Pleader
                                        For R-3          : M/s.K.K.Senthil
                                        For R-4 to R-6   : No appearance
                                        For R-7          : M/s.Muthukamatchi

                                                         ORDER

Though the matter was listed on 14.11.2022, there was no representation on the side of the writ petitioner. Hence, the matter is listed today under the caption "For Dismissal". Even today, there is no 2/4 https://www.mhc.tn.gov.in/judis W.P(MD)No.11397 of 2015 representation on the side of the writ petitioner. Hence, the Writ Petition stands dismissed for default. There shall be no order as to costs.

Consequently, connected Miscellaneous Petition stands closed.




                                                                                 18.11.2022
                     Index        :     Yes / No
                     Internet     :     Yes / No
                     btr

                     To

1.The Secretary to Government, Revenue Department, Secretariat, Chennai.

2.The District Collector, Madurai.

3.The Tamil Nadu Information Commission, No.2, Thiagarayar Salai, Nearby Alayamman Koil, Eldoms Road Junction, Tenampet, Chennai-600 018.

4.The Public Information Officer, Office of Tahsildar, Vadipatti Taluk, Madurai District.

5.The Tahsildar, First Appellate Authority, Office of Tahsildar, Vadipatti Taluk, Madurai District.

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https://www.mhc.tn.gov.in/judis W.P(MD)No.11397 of 2015 R.VIJAYAKUMAR, J.

btr

6.The Deputy Collector, Office of Virudhunagar District Collector, Virudhunagar.

7.The Deputy Tahsildar, Office of Tahsildar, Vadipatti, Madurai District.

Order made in W.P(MD)No.11397 of 2015 18.11.2022 4/4 https://www.mhc.tn.gov.in/judis

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