Rajasthan High Court - Jodhpur
Lalit Kumar Arya vs The N.P.C.I.L. Npcil And Ors on 9 September, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 4389/2017 Lalit Kumar Arya
----Petitioner Versus The N.p.c.i.l. Npcil And Ors
----Respondent For Petitioner(s) : Mr. RS Saluja For Respondent(s) : -
JUSTICE DINESH MEHTA Order 09/09/2021 List this case before another bench as already ordered on 18.04.2017.
(DINESH MEHTA),J 112-Amar/-
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