Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Bihar - Subsection Section 47(e) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004 (e)Any other matter deemed appropriate for inclusion in the report by the Commissioner or prescribed by the State Government from time to time.
