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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Ramesh Kumar Dehal vs . Baba Balak Nath Temple Trust & Ors. on 17 June, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Ramesh Kumar Dehal Vs. Baba Balak Nath Temple Trust & ors.

CWP No. 7282 of 2021 .

17.6.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioner.

Mr. Ajay Thakur, Advocate, for the respondents.

As prayed for, list on 15.7.2022.

(Chander Bhusan Barowalia) Judge 17th June, 2022 (Guleria) ::: Downloaded on - 17/06/2022 20:05:42 :::CIS