Supreme Court - Daily Orders
Prakash Namdeorao Dhage vs Ganpati S/O Yadavrao Kumbhare on 23 September, 2025
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.3 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22902-
22903/2019
[Arising out of impugned final judgment and order dated 01-09-2017
in CRA No. 14/2016 20-02-2019 in CA No. 1868/2018 passed by the
High Court of Judicature at Bombay at Nagpur]
PRAKASH NAMDEORAO DHAGE Petitioner(s)
VERSUS
GANPATI S/O YADAVRAO KUMBHARE & ANR. Respondent(s)
IA No. 6672/2021 - CONDONATION OF DELAY IN FILING
IA No. 277703/2024 - DISCHARGE OF ADVOCATE ON RECORD
IA No. 100544/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 100545/2019 - EXEMPTION FROM FILING O.T. IA No. 165484/2019 - EXEMPTION FROM FILING O.T. IA No. 140849/2019 - EXEMPTION FROM FILING O.T. IA No. 37944/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 165482/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 140847/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES WITH SLP(C) No. 22904-22905/2019 (IX) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 110036/2019 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 165486/2019 FOR EXEMPTION FROM FILING O.T. ON IA 165488/2019 FOR CONDONATION OF DELAY IN FILING ON IA 6660/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 113416/2022 FOR EXEMPTION FROM FILING O.T. ON IA 113417/2022 FOR DISCHARGE OF ADVOCATE ON RECORD ON IA 277784/2024 IA No. 6660/2021 - CONDONATION OF DELAY IN FILING IA No. 277784/2024 - DISCHARGE OF ADVOCATE ON RECORD IA No. 110036/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 113417/2022 - EXEMPTION FROM FILING O.T. IA No. 165488/2019 - EXEMPTION FROM FILING O.T. Signature Not Verified IA No. 165486/2019 - PERMISSION TO FILE ADDITIONAL Digitally signed by SONIA BHASIN Date: 2025.09.23 DOCUMENTS/FACTS/ANNEXURES 17:50:13 IST Reason:
IA No. 113416/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES 1 Date : 23-09-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SANDEEP MEHTA For Petitioner(s) :
Mr. S.R. Singh, Sr. Adv. Mr. Ram Shiromani Yadav, Adv. Mr. Manoj Kumar Rai, Adv. Mr. L.N. Sharma, Adv. Mr. Raju Sonkar, Adv. Mr. Chand Qureshi, AOR Mr. Chandan Kumar Mandal, Adv. Mr. Santanu Chatterjee, Adv. Mr. Abhishek Jain, Adv. Mr. Sachin Yadav, Adv. Mr. Udit Mishra, Adv. Mr. Andukuri Sln Raju, Adv.
Mr. Shyam Divan, Sr. Adv. Mr. Sanjay R. Hegde, Sr. Adv. Mr. Raju Sonkar, Adv. Ms. Pooja Sonkar, Adv. Mr. Tanay Hegde, Adv. Ms. Divya Roy, AOR Mr. Shaurya R, Rai, Adv.
For Intervenor(s) : Mr. R.P. Mehrotra, Sr. Adv. Mr. D.k. Sinha,AOR Mr. Rahul Kaushik, Sr. Adv. Mr. Sunil Kumar Jaiswal, Adv. Mr. Sunil Prakash Sharma, AOR For Respondent(s) :
Mr. Balbir Singh, Sr. Adv. Mr. Kartik Seth, Adv. Mrs. Aparna Arun, Adv. Mr. Raghav Sharma, Adv. Mr. K. M. Abish, Adv.
Mr. Manan, Adv.
Mr. Shriram Nagayach, Adv. Mr. Shriram Nayayach, Adv. M/s Chambers Of Kartik Seth, AOR Mr. Kishor Lambat, Adv. Ms. Kashmira Lambat, Adv. Ms. Suja Joshi, Adv.
M/S. Lambat & Legiteam, AOR 2 Mr. Sanjay Anand S. Nuli, Sr. Adv.
Mr. Janmesh Kumar, Adv. Mr. Rohit Kumar, Adv. Mr. Shree Pal Singh, AOR Mr. Karunakar Mahalik, AOR Mrs. Kumudini Priyadarshini, Adv.
UPON hearing the counsel the Court made the following O R D E R Heard learned senior counsel appearing for the parties at length.
Hearing concluded.
Judgment reserved.
(SONIA BHASIN) (RANJANA SHAILEY) ASSISTANT REGISTRAR-CUM-PS ASSISTANT REGISTRAR 3