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State of Madhya Pradesh - Section

Section 13 in The M.P. Award of Scholarships (Free-Flying Training) Rules, 1973

13. Selected candidates to be subjected to rule of the Club.

- The selected candidates shall become Members/Cadets of the Club while undergoing training and shall observe all the rules and regulations laid down by the Club for such Members/Cadets. They shall pay their membership, medical examination, technical examination and such other fees as may be prescribed by the Flying Club.