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State of Goa - Section

Section 86 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

86. Register for market fees.

- The Marketing Board shall maintain a register in Form 'P' appended hereto showing the market fees under section 34 of the Act or any other charges collected. A receipt shall be given to every person in respect of the fees or charges so collected under these Rules.