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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(vii) in Indian Institutes of Management Rules, 2018

(vii)In case of sudden vacancy of post of Director on account of any reason, the process for filling up the post on regular basis shall be completed within a period of six months from the date of such vacancy.