Delhi High Court - Orders
Jubilant Foodworks Ltd. & Anr vs Union Of India & Ors on 23 September, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~47-140,142,143 & 151
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2347/2019
JUBILANT FOODWORKS LTD. & ANR. .....Petitioners
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Himanshu Pathak, SPC with Mr.
Amit Singh, Adv. for R-1/UOI. (M:
8860109331)
48 WITH
+ W.P.(C) 1171/2020
IFB INDUSTRIES LTD. .....Petitioner
Through: Mr. Kishore Kunal, Ms. Ankita Prakash
and Mr. Anuj Kumar, Advs. (M:
9871278561)
versus
NATIONAL ANTI-PROFITEERING
AUTHORITY & ANR. .....Respondents
Through:
49 WITH
+ W.P.(C) 4824/2020 & CM APPL. 2183/2021
M/S CILANTRO DINERS PVT. LTD. .....Petitioner
Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
and Mr. Prince Nagpal, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
50 WITH
+ W.P.(C) 4957/2020
WHIRLPOOL OF INDIA LTD. .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs. versus
UNION OF INDIA & ORS. .....Respondents
Through:
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
51 WITH
+ W.P.(C) 6671/2020
GAURAV SHARMA FOOD INDUSTRIES .....Petitioner
Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
and Mr. Prince Nagpal, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Vivek Kumar Goyal, (CGSPC) with
Mr. Gokul Sharma & Mr. Shomik
Panda, Advs. (M: 9899840257)
52 WITH
+ W.P.(C) 9146/2020
LITE BITE TRAVELS FOODS PVT LTD. .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs..
versus
UNION OF INDIA & ORS. .....Respondents
Through:
53 WITH
+ W.P.(C) 1357/2021
M/S INFINITI RETAIL LTD. .....Petitioner
Through: Mr. Rajat Mittal, Mr. SuprateekNeogi,
Ms. Krati Agrawal, Mr. Priyanshu and
Mr. Subham Kumar
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Ms. Anubha Bhardwaj, CGSC with Ms.
Ananya Shamshery and MS. Anchal
Kashyap, Advs.
54 WITH
+ W.P.(C) 1765/2021
M/S LE REVE .....Petitioner
Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
and Mr. Prince Nagpal, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
55 WITH
+ W.P.(C) 1766/2021
NEEVA FOODS PVT. LTD. .....Petitioner
Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
and Mr. Prince Nagpal, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
56 WITH
+ W.P.(C) 1852/2021, CM APPL. 5359/2021,CM APPL. 29026/2021&
CM APPL. 29027/2021
M/S SUBWAY SYSTEMS INDIA PVT LTD. .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
57 WITH
+ W.P.(C) 1951/2021, CM APPL. 5705/2021&CM APPL.
5706/2021
M/S SUB WEST RESTAURANTS LLP .....Petitioner
Through:
versus
UNION OF INDIA & ORS. .....Respondent
Through: Appearance not given.
58 WITH
+ W.P.(C) 2440/2021
BONNE SANTE .....Petitioner
Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
and Mr. Prince Nagpal, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Pratima N. Lakra, CGSC with Mr.
Shailendra Kumar Mishra, Mr. Chandan
Prajapati, Ms. Kanchan Shakya, Mr.
Priyam Sharma and Ms. Raunak, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
for R-1.
59 WITH
+ W.P.(C) 3867/2021
M/S ELECTRONICS MART INDIA LTD .....Petitioner
Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
and Mr. Prince Nagpal, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
60 WITH
+ W.P.(C) 4600/2021
INOX LEISURE LIMITED .....Petitioner
Through: Mr. Kumar Visalaksh, Mr. Arihant
Tater, Mr. Saurabh Dugar and Mr.
AjiteshDayal Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Mukesh KumarVPandey, Mr.
Yash Baraliya Advs. For UOI.
Mr. Ripudaman Bhardwaj, CGSC with
Mr. Kushagra Kumar and Mr. Amit
Kumar Rana, Advs. for UOI.
61 WITH
+ W.P.(C) 4794/2021 & CM APPL. 14802/2021
YELLOW SUN RESTAURANTS PRIVATE LIMITED.....Petitioner
Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
and Mr. Prince Nagpal, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
62 WITH
+ W.P.(C) 14666/2021, CM APPL. 46201/2021, CM APPL.
46202/2021& CM APPL. 46203/2021
ANAND RATHI .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Piyush Beriwal, Ms Jyotsna Vyas &
Ms Ruchita Srivastava, Advs. for R-1.
(M: 9910396352)
63 WITH
+ W.P.(C) 15172/2022
BARBEQUE NATION HOSPITALITY LTD. .....Petitioner
Through: Mr. Srinivas Kotni, Mr. Akshay Kumar
and Mr. Rishabh Dev Dixit, Advs.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Rakesh Kumar, SPC with Mr. Sunil,
Adv. for UOI.
64 WITH
+ W.P.(C) 14051/2024&CM APPL. 58805/2024
M/S ASIANRADHIKA MULTIPLEXES PVT LTD .....Petitioner
Through: Mr. Jayesh Srivastava, Mr. Swapnil
Srivastava and Mr. Rishabh Periwal,
Advs.
versus
SH HRUSHIKESH AND ANR .....Respondents
Through:
65 WITH
+ W.P.(C) 10999/2018
M/S PYRAMID INFRATECH PRIVATE LIMITED .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Pratima N. Lakra, CGSC with Mr.
Shailendra Kumar Mishra, Mr. Chandan
Prajapati, Ms. Kanchan Shakya, Mr.
Priyam Sharma and Ms. Raunak, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
for R-1.
Mr.Zoheb Hossain and Mr Sanjeev
Menon, Advs. for NAA/CCI/DGPA.
(M: 9873340111)
66 WITH
+ W.P.(C) 15170/2022
CAROA PROPERTIES LLP AND ANR. .....Petitioners
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
67 WITH
+ W.P.(C) 7910/2019 & CM APPL. 32779/2019
SALARPURIA REAL ESTATE PVT. LTD. .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
68 WITH
+ W.P.(C) 7911/2019
SATTVA DEVELOPERS PVT. LTD. .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
69 WITH
+ W.P.(C) 12355/2019
PARAMOUNT, PROPBUILD PVT. LTD. .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ruchir Mishra, Mr. Mukesh Kumar
Tiwari and Ms. Reba Jena Mishra,
Advs. for UOI.
70 WITH
+ W.P.(C) 12717/2019
BHARTIYA CITY DEVELOPERS PVT LTD. .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. VikramJetly and Ms. Shreya Jetly,
Advs. for R-1.
71 WITH
+ W.P.(C) 12847/2019 & CM APPL. 52474/2019
RAMPRASTHA PROMOTERS AND DEVELOPERS
PVT. LTD. .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. VikramJetly and Ms. Shreya Jetly,
Advs. for R-1.
72 WITH
+ W.P.(C) 1406/2020 & CM APPL. 4879/2020
M/S FRIENDS LAND DEVELOPERS .....Petitioner
Through: Mr. Prakash Kumar, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Sonia Sharma, Ms. Neha Chugh
and Ms. Shambhvi Sharma, Advs. for
R-2 & 3.
73 WITH
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
+ W.P.(C) 2083/2020 & CM APPL. 7369/2020
FUSION BUILDTECH PVT. LTD. .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
74 WITH
+ W.P.(C) 2084/2020 & CM APPL. 7371/2020
ASTER INFRAHOME PVT. LTD. .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
75 WITH
+ W.P.(C) 2445/2020
MIS SARVPRIYA SECURITIES PVT. LTD. .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
76 WITH
+ W.P.(C) 2742/2020 &CM APPL. 9552/2020
ACME HOUSING INDIA PVT. LTD. .....Petitioner
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
77 WITH
+ W.P.(C) 3910/2020
MACROTECH DEVELOPERS LTD. (FORMERLY KNOWN AS
M/S LODHA DEVELOPERS LTD.) & ANR.
.....Petitioners
Through: Mr. Kamal Sawhney, Mr. Deepak
Thackur, Mr. Rishabh Mishra and Ms.
AakanshaWadhwani, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
78 WITH
+ W.P.(C) 3911/2020
M/S NANI RESORTS AND FLORICULTURE
PVT. LTD. .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
79 WITH
+ W.P.(C) 4348/2020
APEX MEADOWS PVT LTD. .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
80 WITH
+ W.P.(C) 5347/2020 & CM APPL. 23558/2020
GAURSONS REALTECH PVT. LTD. .....Petitioner
Through: Mr. Monish Panda, Mr. Mrinal Bharat
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Ram and Mr. Anmol Jassal, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
81 WITH
+ W.P.(C) 5798/2020
RAMPRASTHA PROMOTERS AND DEVELOPERS
PVT. LTD. .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs..
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC with
Mr. Kushagra Kumar and Mr. Amit
Kumar Rana, Advs. for UOI.
82 WITH
+ W.P.(C) 5979/2020
EMAAR MGF LAND LTD. .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Piyush Beriwal, Ms. Jyotsna Vyas
and Ms.Amisha P Dash, Advs. for R-1.
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
83 WITH
+ W.P.(C) 8751/2020 & CM APPL. 28192/2020
M/S SIGNATURE BUILDERS PVT. LTD. .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
84 WITH
+ W.P.(C) 9931/2020
M/S. NIRALA PROJECTS PVT. LTD. .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
85 WITH
+ W.P.(C) 9934/2020, CM APPL. 31623/2020&CM APPL.
31624/2020
M/S S3 BUILDWELL LLP .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
86 WITH
+ W.P.(C) 9935/2020, CM APPL. 31625/2020& CM APPL. 31626/2020
M/S. JMK HOLDINGS PVT. LTD. .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
87 WITH
+ W.P.(C) 10932/2020
M/S EMAAR MGF LAND LTD. .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
88 WITH
+ W.P.(C) 990/2021
M/S BPTP LTD. .....Petitioner
Through: Mr Tarun Gulati, Sr. Adv. with Mr.
Kishore Kunal, Ms. Ankita Prakash and
Mr. Anuj Kumar, Advs. (M:
9871278561)
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Himanshu Pathak, SPC with Mr.
Amit Singh, Adv. for R-1/UOI.
89 WITH
+ W.P.(C) 997/2021 & CM APPL. 2721/2021
M/S MAN REALTY LTD & ANR. .....Petitioners
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
90 WITH
+ W.P.(C) 2676/2021 & CM APPL. 7906/2021
HORIZON PROJECTS PRIVATE LIMITED .....Petitioner
Through: Mr. Kumar Visalaksh, Mr. Arihant
Tater, Mr. Saurabh Dugar and Mr.
AjiteshDayal Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
91 WITH
+ W.P.(C) 2970/2021
M/S DRA AADITHYA PROJECTS PVT. LTD. .....Petitioner
Through: Mr. Monish Panda, Mr. Mrinal Bharat
Ram and Mr. Anmol Jassal, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
92 WITH
+ W.P.(C) 4789/2021
M/S MANAS VIHAR SAHAKARI AWAS
SAMITI LTD. .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC with
Mr. Kushagra Kumar and Mr. Amit
Kumar Rana, Advs. for UOI.
93 WITH
+ W.P.(C) 6337/2021 & CM APPL. 19960/2021
M/S PURI CONSTRUCTION PVT. LTD. .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. ..Respondents
Through: Mr. Ruchir Mishra, Mr. Mukesh Kumar
Tiwari and Ms. Reba Jena Mishra,
Advs. for UOI.
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
94 WITH
+ W.P.(C) 6983/2022 & CM APPL. 21405/2022
WTC NOIDA DEVELOPEMENT COMPANY
PRIVATE LIMITED .....Petitioner
Through: Mr. Shivam Singh and Ms. Ridhi
Arora, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Piyush Beriwal, Ms.Ruchita
Srivastava and Ms. Amisha P Dash
Advs. for R-1.
95 WITH
+ W.P.(C) 12573/2022, CM APPL. 38062/2022& CM APPL.
38063/2022
M/S SWATI REALTY .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sandeep Vishnu, SPC for R-1.
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
96 WITH
+ W.P.(C) 12639/2022, CM APPL. 38309/2022, CM APPL.
38310/2022& CM APPL. 39263/2022
M/S PERFECT BUILDWELL PVT LTD .....Petitioner
Through: Mr. Krishnamohan K. Menon and Ms.
Prerna Jain Kala, Advs.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Piyush Beriwal, Ms. Jyotsna Vyas
and Ms. Amisha P Dash, Advs. for R-1.
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
97 WITH
+ W.P.(C) 12797/2022, CM APPL. 38922/2022, CM APPL.
38923/2022&CM APPL. 38924/2022
VASAVI AND GP INFRA LLP .....Petitioner
Through:
versus
UNION OF INDIA .....Respondent
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
98 WITH
+ W.P.(C) 13657/2022, CM APPL. 41646/2022& CM APPL.
41647/2022
M/S DLF LIMITED .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Amit Gupta SPC with Mr. Vidur
Dwivedi, Adv. for R-1.
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
99 WITH
+ W.P.(C) 14835/2022
M/S AIRMID REAL ESTATE LTD. .....Petitioner
Through: Mr. Kishore Kunal, Ms. Ankita Prakash
and Mr. Anuj Kumar, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
100 WITH
+ W.P.(C) 16178/2022 & CM APPL. 38836/2023
ARIHANT SUPERSTRUCTURES LTD. .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. AnushreeNarain, SSC with Mr.
NamanChoula, Adv.
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. PranjalTripathi, Advs.
for NAA/CCI/DGPA.
101 WITH
+ W.P.(C) 16266/2022, CM APPL. 50925/2022& CM APPL.
50926/2022
PRASU INFRABUILD PVT LTD. .....Petitioner
Through: Mr. Tarun Jain and Mr. Divyansh Singh,
Advs. (M: 9810717657)
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
102 WITH
+ W.P.(C) 16890/2022, CM APPL. 53510/2022, CM APPL.
53511/2022&CM APPL. 53512/2022
BHAGWATI INFRA .....Petitioner
Through: Mr. Bharat Raichandani and Mr.
Deepak Kumar Kholehar, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
103 WITH
+ W.P.(C) 246/2023, CM APPL. 939/2023&CM APPL. 940/2023
M/S BHARTIYA URBAN PVT LTD (FORMERLY, BHARTIYA
CITY DEVELOPERS PVT LTD) .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA AND OTHERS & ANR. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. PranjalTripathi, Advs.
for NAA/CCI/DGPA.
104 WITH
+ W.P.(C) 3866/2023 & CM APPL. 15035/2023
ATS HOMES PVT LTD. .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. AnushreeNarain, SSC with Mr.
NamanChoula, Adv. for CGST.
Mr. Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
105 WITH
+ W.P.(C) 11180/2023, CM APPL. 43445/2023& CM APPL.
43446/2023
M/S ATS TOWNSHIP PVT LTD. .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Naginder Benipal, SPC with Mr.
Ankit Siwach, Mr. Udit Vaghela, Mr.
Jaskaran Singh, Mr. Arjun Baliyan and
Mr. Saarthak Sethi, Advs. for UOI. (M:
9671594417)
Ms. AnushreeNarain, SSC with Mr.
NamanChoula, Adv. for CGST.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
106 WITH
+ W.P.(C) 11910/2023
PAREENA INFRASTRUCTURE PVT. LTD. .....Petitioner
Through: Mr. Vineet Bhatia and Mr. Keshav
Garg, Advs.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Piyush Beriwal, Ms. Ruchita
Srivastava and Ms. Amisha P Dash
Advs. for R-1.
Ms. AnushreeNarain, SSC with Mr.
NamanChoula, Adv. for CGST.
107 WITH
+ W.P.(C) 14137/2023
M/S SALARPURIA SIGNUM COMPLEX LLP .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
108 WITH
+ W.P.(C) 14681/2023 & CM APPL. 58468/2023(Ex.)
ADHIRAJ CONSTRUCTIONS PVT LTD. .....Petitioner
Through: Mr. Bharat Raichandani and Mr.
Deepak Kumar Kholehar, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
109 WITH
+ W.P.(C) 378/2019
HINDUSTAN UNILEVER LIMITED .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Through: Mrs. Vanita Bhargava, Mr. Ajay
Bhargava and Ms. Nandita
Chauhan,Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Vikrant N Goyal, Mr. Kunal Dixit
and Mr. Prince Balyan, Advs. for R-1.
110 WITH
+ W.P.(C) 1418/2019
M/S J.P. & SONS THROUGH SHRI ANKIT KHANDELWAL,
PROPRIETOR .....Petitioner
Through:
Versus
NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH ITS
SECRETARY & ORS. .....Respondents
Through: Mr. Kamal Sawhney, Mr. Deepak
Thackur, Mr. Rishabh Mishra and Ms.
Aakansha Wadhwani, Advs. for R-4.
111 WITH
+ W.P.(C) 1655/2019
M/S EXCEL RASAYAN PRIVATE LIMITED .....Petitioner
Through: Mr. Abhishek A Rastogi, Mr. Ajay
Singh, Ms. MeenalSongire, Ms. Pooja
M Rastogi, Ms. Garima Gupta and Mr.
Abhijeet Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Himanshu Pathak, SPC with Mr.
Amit Singh, Adv. for R-1/UOI.
Mr. Gibran Naushad, Sr.SC with Mr.
Suraj Shekhar Singh and Mr. Harsh
Singhal, Advs.)
112 WITH
+ W.P.(C) 4213/2019
ABBOTT HEALTHCARE PRIVATE
LIMITED & ANR. ....Petitioners
Through: Mrs. Vanita Bhargava, Mr. Ajay
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Bhargava and Ms. Nandita Chauhan,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC with
Mr. Kushagra Kumar and Mr. Amit
Kumar Rana, Advs. for UOI.
113 WITH
+ W.P.(C) 5558/2019 & CM APPL. 24368/2019
UNICHARM INDIA PVT. LTD. .....Petitioner
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Himanshu Pathak, SPC with Mr.
Amit Singh, Adv. for R-1/UOI.
114 WITH
+ W.P.(C) 7743/2019
RECKITT BENCKISER INDIA PRIVATE LIMITED .....Petitioner
Through:
versus
UNION OF INDIA THROUGH ITS
SECRETARY & ORS. .....Respondents
Through: Ms. AnushreeNarain, SSC with Mr.
NamanChoula, Adv. for CGST.
Mr. Ruchesh Sinha, SSC, CGST with
Ms. Upasna Vashistha, Adv. (M:
7456977814)
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
115 WITH
+ W.P.(C) 8162/2019
AFFINITI ENTERPRISES .....Petitioner
Through:
versus
UNION OF INDIA THROUGH ITS
SECRETARY & ORS. .....Respondents
Through: Mr. Gibran Naushad, Sr.SC with Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Suraj Shekhar Singh and Mr. Harsh
Singhal, Advs.
Mr. Ravi Chawla, SSC with Ms.
Arsheiya Munjal, Mr. Himanshu Sood,
Mr. Daksh Tikoo and Ms.
AakarshikaChawla, Advs.
116 WITH
+ W.P.(C) 9053/2019
UNICHARM INDIA PVT. LTD. .....Petitioner
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Piyush Beriwal, Ms Jyotsna Vyas
and Ms Ruchita Srivastava, Advs. for R-
1.
117 WITH
+ W.P.(C) 969/2020 & CM APPL. 5342/2020
NESTLE INDIA LTD. & ANR. .....Petitioners
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
118 WITH
+ W.P.(C) 1780/2020
JOHNSON & JOHNSON PVT.LTD .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Vikram Jetly and Ms. Shreya Jetly,
Advs. for R-1.
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
119 WITH
+ W.P.(C) 2490/2020
JOHNSON & JOHNSON PVT LTD. .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
120 WITH
+ W.P.(C) 3737/2020
PHILIPS INDIA LIMITED. .....Petitioner
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
121 WITH
+ W.P.(C) 4345/2020
RECKITT BENCKISER INDIA PRIVATE LIMITED .....Petitioner
Through:
versus
UNION OF INDIA AND ORS & ORS. .....Respondents
Through: Mr. Ruchesh Sinha, SSC, CGST with
Ms. UpasnaVashistha, Adv.
(M: 7456977814)
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
122 WITH
+ W.P.(C) 4375/2020
M/S PATANJALI AYURVED LTD .....Petitioner
Through: Mr Ashwarya Sharma & Ms Kinjal
Shrivastava, Advs. (M: 8299285479)
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
123 WITH
+ W.P.(C) 4516/2020
MCNROE CONSUMER PRODUCTS PVT. LTD. .....Petitioner
Through: Mr. Tarun Gulati, Sr. Adv. with Mr.
Kumar Visalaksh, Mr. Arihant Tater,
Mr. Saurabh Dugar and Mr. Ajitesh
Dayal Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
124 WITH
+ W.P.(C) 4607/2020
AFFINITI ENTERPRISES .....Petitioner
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Gibran Naushad, Sr.SC with Mr.
Suraj Shekhar Singh and Mr. Harsh
Singhal, Advs.
125 WITH
+ W.P.(C) 7412/2020 & CM APPL. 24800/2020
SAMSUNG INDIA ELECTRONICS PVT LTD .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
126 WITH
+ W.P.(C) 10901/2020, CM APPL. 34163/2020, CM APPL.
55627/2025& CM APPL. 34162/2020(Ex.)
S.C. JOHNSON PRODUCTS PVT. LTD. .....Petitioner
Through: Mr. Rajat Bose, Adv. (M: 9990008414)
versus
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
UNION OF INDIA, THROUGH ITS
SECRETARY & ORS. .....Respondents
Through: Ms. Nidhi Raman, CGSC with Mr. Arna
Mittal and Mr. Mayank Sansanwal,
Advs. for UOI.
127 WITH
+ W.P.(C) 1366/2021
M/S TATA STARBUCKS PRIVATE LIMITED .....Petitioner
Through: Mr. Mr. Rohan Shah, Sr. Adv. with Mr.
Mohammed Anajwalla, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
128 WITH
+ W.P.(C) 1593/2021
RAYMOND CONSUMER CARE LTD. .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
129 WITH
+ W.P.(C) 2785/2021 & CM APPL. 8368/2021
SAMSUNG INDIA ELECTRONICS PVT LTD .....Petitioner
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
130 WITH
+ W.P.(C) 2897/2021
ITC LIMITED & ANR. .....Petitioners
Through: Mr. Ajay Aggarwal, Adv.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Piyush Beriwal, Ms. Jyotsna Vyas
and Ms.Ruchita Srivastava, Advs. for
R-1.
131 WITH
+ W.P.(C) 3254/2021
GILLETTE INDIA LTD .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
132 WITH
+ W.P.(C) 3306/2021
PROCTER AND GAMBLE HOME PRODUCTS
PVT LTD .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC with
Mr. Kushagra Kumar and Mr. Amit
Kumar Rana, Advs. for UOI.
133 WITH
+ W.P.(C) 3327/2021
PROCTER AND GAMBLE HYGIENE AND
HEALTH CARE LTD .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Appearance not given.
134 WITH
+ W.P.(C) 7781/2022 & CM APPL. 23831/2022
SAMSUNG INDIA ELECTRONICS PVT LTD. .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
Mr. Chetan Kr. Shukla, Ms. Mansi
Khurana and Ms. Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Rakesh Kumar, SPC with Mr. Sunil,
Adv. for UOI.
135 WITH
+ W.P.(C) 12557/2022, CM APPL. 38027/2022& CM APPL.
38028/2022
L OREAL INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Uma prasunaBachu, SPC
Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
136 WITH
+ W.P.(C) 15169/2022
GELENMARK PHARMACEUTICAL
LIMITED AND ANR. .....Petitioners
Through: Mr. Rohan Shah, Sr. Advocate with
Mr. Mohammed Anajwalla, Adv.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
137 WITH
+ W.P.(C) 17073/2022 & CM APPL. 54098/2022
ALLERGAN HEALTHCARE INDIA PVT. LTD. .....Petitioner
Through: Mr. Sparsh Bhargava, Ms. Ishita Far
Saiya, Ms. Vanshika Taneja and Mr.
Jaidev Prasada, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
138 WITH
+ W.P.(C) 4131/2020
MS. SAMSONITE SOUTH ASIA PVT. LTD. .....Petitioner
Through: Mr. Rohan Shah, Sr. Adv. with Mr.
Mohammed Anajwalla, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC with
Mr. Kushagra Kumar and Mr. Amit
Kumar Rana, Advs. for UOI.
139 WITH
+ W.P.(C) 7736/2020
M/S PRASAD MEDIA CORPORATION PVT. LTD. .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
140 WITH
+ W.P.(C) 8229/2020
LITECON INDUSTRIES PVT.LTD. .....Petitioner
Through: Mr. Kumar Visalaksh, Mr. Arihant
Tater, Mr. Saurabh Dugar and Mr.
AjiteshDayal Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
142 WITH
+ W.P.(C) 13715/2022, CM APPL. 45056/2022, CM APPL.
45505/2022& CM APPL. 41879/2022
NY CINEMAS LLP .....Petitioner
Through: Mr. Mihir Naniwadekar, Mr.
RuturajGurjar, Mr. Prateek Chadha, Mr.
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
SreekarAechuri and Mr. Aniket
Chauhaan, Advs.
versus
UNION OF INDIA ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
143 WITH
+ W.P.(C) 15289/2022, CM APPL. 47442/2022& CM APPL.
47443/2022
ANUTONE ACOUSTICS LIMITED .....Petitioner
Through: Mr. Charanya Lakshmi Kumaran, Mr.
Yogendra Aldak and Mr. Agrim Arora,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr Sanjeev Menon, Mr. Vivek
Gurnani& Ms. Pranjal Tripathi, Advs.
for NAA/CCI/DGPA.
151 AND
+ W.P.(C) 8228/2024
M/S. UMANG REALTECH PRIVATE LIMITED .....Petitioner
Through: Mr. Puneet Agrawal, Ms. Purvi Sinha,
Ms. Sakshi Bisht, Ms. Mansi Khurana
and Mr. Chetan Kr. Shukla, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Zoheb Hossain and Mr. Sanjeev
Menon, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 23.09.2025
1. This hearing has been done through hybrid mode.
2. This is a batch of more than hundred matters that arise out of the orders This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59 passed by the National Anti-Profiteering Authority (hereinafter, 'NAPA'). The said Authority was initially constituted under Section 171 of the Central Goods and Service Tax Act, 2017 (hereinafter, 'CGST Act') but was, thereafter disbanded due to various amendments.
3. In the present batch of writ petitions, the orders, which were passed by NAPA at the relevant point of time, have been challenged. Along with the said orders, challenge has also been raised to the Rules 126, 133, 176 of the CGST Rules,2017 and other provisions of the CGST Act and Rules, as being Unconstitutional.
4. Out of more than the hundred matters that form a part of this batch, three matters have been heard and disposed of today.
5. List the entire batch for consideration on 4th November, 2025.
6. If any parties wish to file their written submissions, they may do so at least 2 weeks before the next date of hearing.
7. It is noticed that the Department is not fully represented in all these cases. The ld. Standing Counsel and the ld. Nodal Counsel, who are present in Court today shall ensure that they obtain instructions appropriately from the Department, so that no adjournment is sought on the next date of hearing.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
SEPTEMBER 23, 2025/kp/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59