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Delhi High Court - Orders

Jubilant Foodworks Ltd. & Anr vs Union Of India & Ors on 23 September, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~47-140,142,143 & 151
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                      W.P.(C) 2347/2019
                               JUBILANT FOODWORKS LTD. & ANR.                         .....Petitioners
                                                 Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                            Yogendra Aldak and Mr. Agrim Arora,
                                                            Advs.
                                                 versus
                               UNION OF INDIA & ORS.                          .....Respondents
                                                 Through: Mr. Himanshu Pathak, SPC with Mr.
                                                            Amit Singh, Adv. for R-1/UOI. (M:
                                                            8860109331)
                          48                     WITH
                          +                      W.P.(C) 1171/2020
                               IFB INDUSTRIES LTD.                                    .....Petitioner
                                                 Through: Mr. Kishore Kunal, Ms. Ankita Prakash
                                                            and Mr. Anuj Kumar, Advs. (M:
                                                            9871278561)
                                                 versus
                               NATIONAL ANTI-PROFITEERING
                               AUTHORITY & ANR.                               .....Respondents
                                                 Through:
                          49                     WITH
                          +                W.P.(C) 4824/2020 & CM APPL. 2183/2021
                               M/S CILANTRO DINERS PVT. LTD.                          .....Petitioner
                                                 Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                            and Mr. Prince Nagpal, Advs.
                                                 versus
                               UNION OF INDIA & ORS.                          .....Respondents
                                                 Through:
                          50                     WITH
                          +                      W.P.(C) 4957/2020
                               WHIRLPOOL OF INDIA LTD.                                .....Petitioner
                                                 Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                            Yogendra Aldak and Mr. Agrim Arora,
                                                            Advs.                     versus
                               UNION OF INDIA & ORS.                          .....Respondents
                                                 Through:




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                           51                       WITH
                          +                        W.P.(C) 6671/2020
                                    GAURAV SHARMA FOOD INDUSTRIES                       .....Petitioner
                                                   Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                              and Mr. Prince Nagpal, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through: Mr. Vivek Kumar Goyal, (CGSPC) with
                                                              Mr. Gokul Sharma & Mr. Shomik
                                                              Panda, Advs. (M: 9899840257)
                          52                       WITH
                          +                        W.P.(C) 9146/2020
                                    LITE BITE TRAVELS FOODS PVT LTD.                    .....Petitioner
                                                   Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                              Yogendra Aldak and Mr. Agrim Arora,
                                                              Advs..
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through:
                          53                       WITH
                          +                        W.P.(C) 1357/2021
                                    M/S INFINITI RETAIL LTD.                    .....Petitioner
                                                   Through: Mr. Rajat Mittal, Mr. SuprateekNeogi,
                                                              Ms. Krati Agrawal, Mr. Priyanshu and
                                                              Mr. Subham Kumar
                                                   versus
                                    UNION OF INDIA AND ORS.                     .....Respondents
                                                   Through: Ms. Anubha Bhardwaj, CGSC with Ms.
                                                              Ananya Shamshery and MS. Anchal
                                                              Kashyap, Advs.
                          54                       WITH
                          +                        W.P.(C) 1765/2021
                                    M/S LE REVE                                 .....Petitioner
                                                   Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                              and Mr. Prince Nagpal, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through:




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                           55                  WITH
                          +                   W.P.(C) 1766/2021
                              NEEVA FOODS PVT. LTD.                                .....Petitioner
                                              Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                         and Mr. Prince Nagpal, Advs.
                                              versus
                              UNION OF INDIA & ORS.                        .....Respondents
                                              Through: Appearance not given.
                          56                  WITH
                          +   W.P.(C) 1852/2021, CM APPL. 5359/2021,CM APPL. 29026/2021&
                          CM APPL. 29027/2021
                                    M/S SUBWAY SYSTEMS INDIA PVT LTD.                  .....Petitioner
                                                  Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                             Singh, Ms. MeenalSongire, Ms. Pooja
                                                             M Rastogi, Ms. Garima Gupta and Mr.
                                                             Abhijeet Singh, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                  Through: Appearance not given.
                          57                      WITH
                          +         W.P.(C) 1951/2021, CM APPL. 5705/2021&CM APPL.
                                    5706/2021
                                    M/S SUB WEST RESTAURANTS LLP                       .....Petitioner
                                                  Through:
                                                  versus
                                    UNION OF INDIA & ORS.                      .....Respondent
                                                  Through: Appearance not given.
                          58                      WITH
                          +                       W.P.(C) 2440/2021
                                    BONNE SANTE                                .....Petitioner
                                                  Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                             and Mr. Prince Nagpal, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                  Through: Ms. Pratima N. Lakra, CGSC with Mr.
                                                             Shailendra Kumar Mishra, Mr. Chandan
                                                             Prajapati, Ms. Kanchan Shakya, Mr.
                                                             Priyam Sharma and Ms. Raunak, Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       for R-1.
                          59                       WITH
                          +                        W.P.(C) 3867/2021
                                    M/S ELECTRONICS MART INDIA LTD                      .....Petitioner
                                                   Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                              and Mr. Prince Nagpal, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through: Appearance not given.
                          60                       WITH
                          +                        W.P.(C) 4600/2021
                                    INOX LEISURE LIMITED                                .....Petitioner
                                                   Through: Mr. Kumar Visalaksh, Mr. Arihant
                                                              Tater, Mr. Saurabh Dugar and Mr.
                                                              AjiteshDayal Singh, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through: Mr. Bhagwan Swarup Shukla, CGSC
                                                              with Mr. Mukesh KumarVPandey, Mr.
                                                              Yash Baraliya Advs. For UOI.
                                                              Mr. Ripudaman Bhardwaj, CGSC with
                                                              Mr. Kushagra Kumar and Mr. Amit
                                                              Kumar Rana, Advs. for UOI.
                          61                       WITH
                          +                   W.P.(C) 4794/2021 & CM APPL. 14802/2021
                                    YELLOW SUN RESTAURANTS PRIVATE LIMITED.....Petitioner
                                                   Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                              and Mr. Prince Nagpal, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through: Appearance not given.
                          62                       WITH
                          +         W.P.(C) 14666/2021, CM APPL. 46201/2021, CM APPL.
                                    46202/2021& CM APPL. 46203/2021
                                    ANAND RATHI                                 .....Petitioner
                                                   Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                              Singh, Ms. MeenalSongire, Ms. Pooja
                                                              M Rastogi, Ms. Garima Gupta and Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       Abhijeet Singh, Advs.

                                                  versus
                                    UNION OF INDIA & ORS.                                              .....Respondents
                                                  Through:                            Mr Piyush Beriwal, Ms Jyotsna Vyas &
                                                                                      Ms Ruchita Srivastava, Advs. for R-1.
                                                                                      (M: 9910396352)
                          63                        WITH
                          +                         W.P.(C) 15172/2022
                                    BARBEQUE NATION HOSPITALITY LTD.                     .....Petitioner
                                                    Through: Mr. Srinivas Kotni, Mr. Akshay Kumar
                                                               and Mr. Rishabh Dev Dixit, Advs.
                                                    versus
                                    UNION OF INDIA AND ORS.                      .....Respondents
                                                    Through: Mr. Rakesh Kumar, SPC with Mr. Sunil,
                                                               Adv. for UOI.
                          64                        WITH
                          +              W.P.(C) 14051/2024&CM APPL. 58805/2024
                                    M/S ASIANRADHIKA MULTIPLEXES PVT LTD                 .....Petitioner
                                                    Through: Mr. Jayesh Srivastava, Mr. Swapnil
                                                               Srivastava and Mr. Rishabh Periwal,
                                                               Advs.
                                                    versus
                                    SH HRUSHIKESH AND ANR                        .....Respondents
                                                    Through:
                          65                        WITH
                          +                         W.P.(C) 10999/2018
                                    M/S PYRAMID INFRATECH PRIVATE LIMITED                .....Petitioner
                                                    Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                               Singh, Ms. MeenalSongire, Ms. Pooja
                                                               M Rastogi, Ms. Garima Gupta and Mr.
                                                               Abhijeet Singh, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Ms. Pratima N. Lakra, CGSC with Mr.
                                                               Shailendra Kumar Mishra, Mr. Chandan
                                                               Prajapati, Ms. Kanchan Shakya, Mr.
                                                               Priyam Sharma and Ms. Raunak, Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       for R-1.
                                                                                      Mr.Zoheb Hossain and Mr Sanjeev
                                                                                      Menon, Advs. for NAA/CCI/DGPA.
                                                                                      (M: 9873340111)
                          66                       WITH
                          +                        W.P.(C) 15170/2022
                                    CAROA PROPERTIES LLP AND ANR.                       .....Petitioners
                                                   Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                              Yogendra Aldak and Mr. Agrim Arora,
                                                              Advs.
                                                   versus
                                    UNION OF INDIA AND ORS.                     .....Respondents
                                                   Through: Mr. Sanjeev Menon, Mr. Vivek
                                                              Gurnani& Ms. Pranjal Tripathi, Advs.
                                                              for NAA/CCI/DGPA.
                          67                       WITH
                          +             W.P.(C) 7910/2019 & CM APPL. 32779/2019
                                    SALARPURIA REAL ESTATE PVT. LTD.                    .....Petitioner
                                                   Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                              Singh, Ms. MeenalSongire, Ms. Pooja
                                                              M Rastogi, Ms. Garima Gupta and Mr.
                                                              Abhijeet Singh, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through: Appearance not given.
                          68                       WITH
                          +                        W.P.(C) 7911/2019
                                    SATTVA DEVELOPERS PVT. LTD.                         .....Petitioner
                                                   Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                              Singh, Ms. MeenalSongire, Ms. Pooja
                                                              M Rastogi, Ms. Garima Gupta and Mr.
                                                              Abhijeet Singh, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through: Appearance not given.
                          69                       WITH
                          +                        W.P.(C) 12355/2019
                                    PARAMOUNT, PROPBUILD PVT. LTD.              .....Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                   Through:
                                                  versus
                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Mr. Ruchir Mishra, Mr. Mukesh Kumar
                                                                                      Tiwari and Ms. Reba Jena Mishra,
                                                                                      Advs. for UOI.
                          70                        WITH
                          +                         W.P.(C) 12717/2019
                                    BHARTIYA CITY DEVELOPERS PVT LTD.                    .....Petitioner
                                                    Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                               Singh, Ms. MeenalSongire, Ms. Pooja
                                                               M Rastogi, Ms. Garima Gupta and Mr.
                                                               Abhijeet Singh, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Mr. VikramJetly and Ms. Shreya Jetly,
                                                               Advs. for R-1.
                          71                        WITH
                          +              W.P.(C) 12847/2019 & CM APPL. 52474/2019
                                    RAMPRASTHA PROMOTERS AND DEVELOPERS
                                    PVT. LTD.                                            .....Petitioner
                                                    Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                               Mr. Chetan Kr. Shukla, Ms. Mansi
                                                               Khurana and Ms. Purvi Sinha, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Mr. VikramJetly and Ms. Shreya Jetly,
                                                               Advs. for R-1.
                          72                        WITH
                          +                   W.P.(C) 1406/2020 & CM APPL. 4879/2020
                                    M/S FRIENDS LAND DEVELOPERS                          .....Petitioner
                                                    Through: Mr. Prakash Kumar, Adv.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Ms. Sonia Sharma, Ms. Neha Chugh
                                                               and Ms. Shambhvi Sharma, Advs. for
                                                               R-2 & 3.
                          73                        WITH




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                           +                  W.P.(C) 2083/2020 & CM APPL. 7369/2020
                                    FUSION BUILDTECH PVT. LTD.                      .....Petitioner
                                                  Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                             Singh, Ms. MeenalSongire, Ms. Pooja
                                                             M Rastogi, Ms. Garima Gupta and Mr.
                                                             Abhijeet Singh, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                  Through: Appearance not given.
                          74                      WITH
                          +                  W.P.(C) 2084/2020 & CM APPL. 7371/2020
                                    ASTER INFRAHOME PVT. LTD.                       .....Petitioner
                                                  Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                             Singh, Ms. MeenalSongire, Ms. Pooja
                                                             M Rastogi, Ms. Garima Gupta and Mr.
                                                             Abhijeet Singh, Advs.

                                                  versus
                                    UNION OF INDIA & ORS.                     .....Respondents
                                                  Through: Appearance not given.
                          75                      WITH
                          +                       W.P.(C) 2445/2020
                                    MIS SARVPRIYA SECURITIES PVT. LTD.        .....Petitioner
                                                  Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                             Mr. Chetan Kr. Shukla, Ms. Mansi
                                                             Khurana and Ms. Purvi Sinha, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                     .....Respondents
                                                  Through:
                          76                      WITH
                          +                  W.P.(C) 2742/2020 &CM APPL. 9552/2020
                                    ACME HOUSING INDIA PVT. LTD.                     .....Petitioner
                                                  Through:
                                                  versus
                                    UNION OF INDIA & ORS.                     .....Respondents
                                                  Through: Mr. Sanjeev Menon, Mr. Vivek
                                                             Gurnani& Ms. Pranjal Tripathi, Advs.
                                                             for NAA/CCI/DGPA.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                           77                   WITH
                          +               W.P.(C) 3910/2020
                              MACROTECH DEVELOPERS LTD. (FORMERLY KNOWN AS
                          M/S LODHA DEVELOPERS LTD.) & ANR.
                              .....Petitioners
                                               Through: Mr. Kamal Sawhney, Mr. Deepak
                                                          Thackur, Mr. Rishabh Mishra and Ms.
                                                          AakanshaWadhwani, Advs.
                                               versus
                              UNION OF INDIA & ORS.                        .....Respondents
                                               Through: Mr. Sanjeev Menon, Mr. Vivek
                                                          Gurnani& Ms. Pranjal Tripathi, Advs.
                                                          for NAA/CCI/DGPA.
                          78                   WITH
                          +                    W.P.(C) 3911/2020
                              M/S NANI RESORTS AND FLORICULTURE
                              PVT. LTD.                                    .....Petitioner
                                               Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                          Mr. Chetan Kr. Shukla, Ms. Mansi
                                                          Khurana and Ms. Purvi Sinha, Advs.
                                               versus
                              UNION OF INDIA & ORS.                        .....Respondents
                                               Through: Mr. Sanjeev Menon, Mr. Vivek
                                                          Gurnani& Ms. Pranjal Tripathi, Advs.
                                                          for NAA/CCI/DGPA.
                          79                   WITH
                          +                    W.P.(C) 4348/2020
                              APEX MEADOWS PVT LTD.                                .....Petitioner
                                               Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                          Yogendra Aldak and Mr. Agrim Arora,
                                                          Advs.
                                               versus
                              UNION OF INDIA & ORS.                        .....Respondents
                                               Through:
                          80                   WITH
                          +               W.P.(C) 5347/2020 & CM APPL. 23558/2020
                              GAURSONS REALTECH PVT. LTD.                  .....Petitioner
                                               Through: Mr. Monish Panda, Mr. Mrinal Bharat




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       Ram and Mr. Anmol Jassal, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through: Appearance not given.
                          81                       WITH
                          +                        W.P.(C) 5798/2020
                                    RAMPRASTHA PROMOTERS AND DEVELOPERS
                                    PVT. LTD.                                          .....Petitioner
                                                   Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                              Mr. Chetan Kr. Shukla, Ms. Mansi
                                                              Khurana and Ms. Purvi Sinha, Advs..
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through: Mr. Ripudaman Bhardwaj, CGSC with
                                                              Mr. Kushagra Kumar and Mr. Amit
                                                              Kumar Rana, Advs. for UOI.
                          82                       WITH
                          +                        W.P.(C) 5979/2020
                                    EMAAR MGF LAND LTD.                                .....Petitioner
                                                   Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                              Yogendra Aldak and Mr. Agrim Arora,
                                                              Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through: Mr. Piyush Beriwal, Ms. Jyotsna Vyas
                                                              and Ms.Amisha P Dash, Advs. for R-1.
                                                              Mr Sanjeev Menon, Mr. Vivek
                                                              Gurnani& Ms. Pranjal Tripathi, Advs.
                                                              for NAA/CCI/DGPA.
                          83                       WITH
                          +                   W.P.(C) 8751/2020 & CM APPL. 28192/2020
                                    M/S SIGNATURE BUILDERS PVT. LTD.                   .....Petitioner
                                                   Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                              Mr. Chetan Kr. Shukla, Ms. Mansi
                                                              Khurana and Ms. Purvi Sinha, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through: Mr Sanjeev Menon, Mr. Vivek




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       Gurnani& Ms. Pranjal Tripathi, Advs.
                                                                                      for NAA/CCI/DGPA.
                          84                        WITH
                          +                         W.P.(C) 9931/2020
                                    M/S. NIRALA PROJECTS PVT. LTD.                      .....Petitioner
                                                    Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                               Mr. Chetan Kr. Shukla, Ms. Mansi
                                                               Khurana and Ms. Purvi Sinha, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                    Through:
                          85                        WITH
                          +         W.P.(C) 9934/2020, CM APPL. 31623/2020&CM APPL.
                                    31624/2020
                                    M/S S3 BUILDWELL LLP                                .....Petitioner
                                                    Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                               Mr. Chetan Kr. Shukla, Ms. Mansi
                                                               Khurana and Ms. Purvi Sinha, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                    Through: Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.
                          86                        WITH
                          +         W.P.(C) 9935/2020, CM APPL. 31625/2020& CM APPL. 31626/2020

                                    M/S. JMK HOLDINGS PVT. LTD.                       .....Petitioner
                                                  Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                             Mr. Chetan Kr. Shukla, Ms. Mansi
                                                             Khurana and Ms. Purvi Sinha, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                     .....Respondents
                                                  Through: Mr Sanjeev Menon, Mr. Vivek
                                                             Gurnani& Ms. Pranjal Tripathi, Advs.
                                                             for NAA/CCI/DGPA.
                          87                      WITH
                          +                       W.P.(C) 10932/2020
                                    M/S EMAAR MGF LAND LTD.                           .....Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                   Through:            Mr. Charanya Lakshmi Kumaran, Mr.
                                                                                      Yogendra Aldak and Mr. Agrim Arora,
                                                                                      Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                                             .....Respondents
                                                  Through:                            Mr Sanjeev Menon, Mr. Vivek
                                                                                      Gurnani& Ms. Pranjal Tripathi, Advs.
                                                                                      for NAA/CCI/DGPA.
                          88                                      WITH
                          +                                       W.P.(C) 990/2021
                                    M/S BPTP LTD.                                                      .....Petitioner
                                                                  Through:            Mr Tarun Gulati, Sr. Adv. with Mr.
                                                                                      Kishore Kunal, Ms. Ankita Prakash and
                                                                                      Mr. Anuj Kumar, Advs. (M:
                                                                                      9871278561)
                                                  versus
                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Mr. Himanshu Pathak, SPC with Mr.
                                                                                      Amit Singh, Adv. for R-1/UOI.
                          89                      WITH
                          +                  W.P.(C) 997/2021 & CM APPL. 2721/2021
                                    M/S MAN REALTY LTD & ANR.                           .....Petitioners
                                                  Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                              Yogendra Aldak and Mr. Agrim Arora,
                                                              Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                  Through: Mr. Sanjeev Menon, Mr. Vivek
                                                              Gurnani& Ms. Pranjal Tripathi, Advs.
                                                              for NAA/CCI/DGPA.
                          90                      WITH
                          +                  W.P.(C) 2676/2021 & CM APPL. 7906/2021
                                    HORIZON PROJECTS PRIVATE LIMITED                    .....Petitioner
                                                  Through: Mr. Kumar Visalaksh, Mr. Arihant
                                                              Tater, Mr. Saurabh Dugar and Mr.
                                                              AjiteshDayal Singh, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                       .....Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                   Through:            Mr Sanjeev Menon, Mr. Vivek
                                                                                      Gurnani& Ms. Pranjal Tripathi, Advs.
                                                                                      for NAA/CCI/DGPA.
                          91                        WITH
                          +                         W.P.(C) 2970/2021
                                    M/S DRA AADITHYA PROJECTS PVT. LTD.                  .....Petitioner
                                                    Through: Mr. Monish Panda, Mr. Mrinal Bharat
                                                               Ram and Mr. Anmol Jassal, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Appearance not given.
                          92                        WITH
                          +                         W.P.(C) 4789/2021
                                    M/S MANAS VIHAR SAHAKARI AWAS
                                    SAMITI LTD.                                  .....Petitioner
                                                    Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                               Singh, Ms. MeenalSongire, Ms. Pooja
                                                               M Rastogi, Ms. Garima Gupta and Mr.
                                                               Abhijeet Singh, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Mr. Ripudaman Bhardwaj, CGSC with
                                                               Mr. Kushagra Kumar and Mr. Amit
                                                               Kumar Rana, Advs. for UOI.
                          93                        WITH
                          +              W.P.(C) 6337/2021 & CM APPL. 19960/2021
                                    M/S PURI CONSTRUCTION PVT. LTD.                      .....Petitioner
                                                    Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                               Mr. Chetan Kr. Shukla, Ms. Mansi
                                                               Khurana and Ms. Purvi Sinha, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                                ..Respondents
                                                    Through: Mr. Ruchir Mishra, Mr. Mukesh Kumar
                                                               Tiwari and Ms. Reba Jena Mishra,
                                                               Advs. for UOI.
                                                               Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.




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The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                           94                        WITH
                          +                    W.P.(C) 6983/2022 & CM APPL. 21405/2022
                                    WTC NOIDA DEVELOPEMENT COMPANY
                                    PRIVATE LIMITED                                       .....Petitioner
                                                    Through: Mr. Shivam Singh and Ms. Ridhi
                                                               Arora, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                    Through: Mr. Piyush Beriwal, Ms.Ruchita
                                                               Srivastava and Ms. Amisha P Dash
                                                               Advs. for R-1.
                          95                        WITH
                          +         W.P.(C) 12573/2022, CM APPL. 38062/2022& CM APPL.
                                    38063/2022
                                    M/S SWATI REALTY                                      .....Petitioner
                                                    Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                               Singh, Ms. MeenalSongire, Ms. Pooja
                                                               M Rastogi, Ms. Garima Gupta and Mr.
                                                               Abhijeet Singh, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                    Through: Mr. Sandeep Vishnu, SPC for R-1.
                                                               Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.
                          96                        WITH
                          +         W.P.(C) 12639/2022, CM APPL. 38309/2022, CM APPL.
                                    38310/2022& CM APPL. 39263/2022
                                    M/S PERFECT BUILDWELL PVT LTD                         .....Petitioner
                                                    Through: Mr. Krishnamohan K. Menon and Ms.
                                                               Prerna Jain Kala, Advs.
                                                    versus
                                    UNION OF INDIA AND ORS.                       .....Respondents
                                                    Through: Mr. Piyush Beriwal, Ms. Jyotsna Vyas
                                                               and Ms. Amisha P Dash, Advs. for R-1.
                                                               Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.




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The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                           97                        WITH
                          +         W.P.(C) 12797/2022, CM APPL. 38922/2022, CM APPL.
                                    38923/2022&CM APPL. 38924/2022
                                    VASAVI AND GP INFRA LLP                              .....Petitioner
                                                    Through:
                                                    versus
                                    UNION OF INDIA                               .....Respondent
                                                    Through: Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.
                          98                        WITH
                          +         W.P.(C) 13657/2022, CM APPL. 41646/2022& CM APPL.
                                    41647/2022
                                    M/S DLF LIMITED                                      .....Petitioner
                                                    Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                               Yogendra Aldak and Mr. Agrim Arora,
                                                               Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Mr. Amit Gupta SPC with Mr. Vidur
                                                               Dwivedi, Adv. for R-1.
                                                               Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.
                          99                        WITH
                          +                         W.P.(C) 14835/2022
                                    M/S AIRMID REAL ESTATE LTD.                          .....Petitioner
                                                    Through: Mr. Kishore Kunal, Ms. Ankita Prakash
                                                               and Mr. Anuj Kumar, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.
                          100                       WITH
                          +              W.P.(C) 16178/2022 & CM APPL. 38836/2023
                                    ARIHANT SUPERSTRUCTURES LTD.                         .....Petitioner
                                                    Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,




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The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       Mr. Chetan Kr. Shukla, Ms. Mansi
                                                                                      Khurana and Ms. Purvi Sinha, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                                            .....Respondents
                                                  Through:                            Ms. AnushreeNarain, SSC with Mr.
                                                                                      NamanChoula, Adv.
                                                                                      Mr Sanjeev Menon, Mr. Vivek
                                                                                      Gurnani& Ms. PranjalTripathi, Advs.
                                                                                      for NAA/CCI/DGPA.
                          101                      WITH
                          +         W.P.(C) 16266/2022, CM APPL. 50925/2022& CM APPL.
                                    50926/2022
                                    PRASU INFRABUILD PVT LTD.                          .....Petitioner
                                                   Through: Mr. Tarun Jain and Mr. Divyansh Singh,
                                                            Advs. (M: 9810717657)
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through: Mr Sanjeev Menon, Mr. Vivek
                                                            Gurnani& Ms. Pranjal Tripathi, Advs.
                                                            for NAA/CCI/DGPA.
                          102                      WITH
                          +         W.P.(C) 16890/2022, CM APPL. 53510/2022, CM APPL.
                                    53511/2022&CM APPL. 53512/2022
                                    BHAGWATI INFRA                                                   .....Petitioner
                                                 Through:                             Mr. Bharat Raichandani and Mr.
                                                                                      Deepak Kumar Kholehar, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                                                           .....Respondents
                                                  Through:
                                                                                      Mr Sanjeev Menon, Mr. Vivek
                                                                                      Gurnani& Ms. Pranjal Tripathi, Advs.
                                                                                      for NAA/CCI/DGPA.
                          103                        WITH
                          +         W.P.(C) 246/2023, CM APPL. 939/2023&CM APPL. 940/2023
                                    M/S BHARTIYA URBAN PVT LTD (FORMERLY, BHARTIYA
                                    CITY DEVELOPERS PVT LTD)                      .....Petitioner
                                                     Through: Mr. Abhishek A Rastogi, Mr. Ajay




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The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       Singh, Ms. MeenalSongire, Ms. Pooja
                                                                                      M Rastogi, Ms. Garima Gupta and Mr.
                                                                                      Abhijeet Singh, Advs.

                                                    versus
                                    UNION OF INDIA AND OTHERS & ANR.              .....Respondents
                                                    Through: Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. PranjalTripathi, Advs.
                                                               for NAA/CCI/DGPA.
                          104                       WITH
                          +                    W.P.(C) 3866/2023 & CM APPL. 15035/2023
                                    ATS HOMES PVT LTD.                                    .....Petitioner
                                                    Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                               Mr. Chetan Kr. Shukla, Ms. Mansi
                                                               Khurana and Ms. Purvi Sinha, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                    Through: Ms. AnushreeNarain, SSC with Mr.
                                                               NamanChoula, Adv. for CGST.
                                                               Mr. Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.
                          105                       WITH
                          +         W.P.(C) 11180/2023, CM APPL. 43445/2023& CM APPL.
                                    43446/2023
                                    M/S ATS TOWNSHIP PVT LTD.                             .....Petitioner
                                                    Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                               Mr. Chetan Kr. Shukla, Ms. Mansi
                                                               Khurana and Ms. Purvi Sinha, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                    Through: Mr. Naginder Benipal, SPC with Mr.
                                                               Ankit Siwach, Mr. Udit Vaghela, Mr.
                                                               Jaskaran Singh, Mr. Arjun Baliyan and
                                                               Mr. Saarthak Sethi, Advs. for UOI. (M:
                                                               9671594417)
                                                               Ms. AnushreeNarain, SSC with Mr.
                                                               NamanChoula, Adv. for CGST.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       Mr Sanjeev Menon, Mr. Vivek
                                                                                      Gurnani& Ms. Pranjal Tripathi, Advs.
                                                                                      for NAA/CCI/DGPA.
                          106                       WITH
                          +                         W.P.(C) 11910/2023
                                    PAREENA INFRASTRUCTURE PVT. LTD.                     .....Petitioner
                                                    Through: Mr. Vineet Bhatia and Mr. Keshav
                                                               Garg, Advs.
                                                    versus
                                    UNION OF INDIA AND ORS.                      .....Respondents
                                                    Through: Mr. Piyush Beriwal, Ms. Ruchita
                                                               Srivastava and Ms. Amisha P Dash
                                                               Advs. for R-1.
                                                               Ms. AnushreeNarain, SSC with Mr.
                                                               NamanChoula, Adv. for CGST.
                          107                       WITH
                          +                   W.P.(C) 14137/2023
                                    M/S SALARPURIA SIGNUM COMPLEX LLP                    .....Petitioner
                                                    Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                               Singh, Ms. MeenalSongire, Ms. Pooja
                                                               M Rastogi, Ms. Garima Gupta and Mr.
                                                               Abhijeet Singh, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through:
                          108                       WITH
                          +              W.P.(C) 14681/2023 & CM APPL. 58468/2023(Ex.)
                                    ADHIRAJ CONSTRUCTIONS PVT LTD.               .....Petitioner
                                                    Through: Mr. Bharat Raichandani and Mr.
                                                               Deepak Kumar Kholehar, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.
                          109                       WITH
                          +                   W.P.(C) 378/2019
                                    HINDUSTAN UNILEVER LIMITED                           .....Petitioner




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                   Through:            Mrs. Vanita Bhargava, Mr.   Ajay
                                                                                      Bhargava    and    Ms.    Nandita
                                                                                      Chauhan,Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Mr. Vikrant N Goyal, Mr. Kunal Dixit
                                                                                      and Mr. Prince Balyan, Advs. for R-1.
                          110                       WITH
                          +                         W.P.(C) 1418/2019
                                    M/S J.P. & SONS THROUGH SHRI ANKIT KHANDELWAL,
                                    PROPRIETOR                                           .....Petitioner
                                                    Through:
                                                    Versus
                                    NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH ITS
                                    SECRETARY & ORS.                             .....Respondents
                                                    Through: Mr. Kamal Sawhney, Mr. Deepak
                                                               Thackur, Mr. Rishabh Mishra and Ms.
                                                               Aakansha Wadhwani, Advs. for R-4.
                          111                       WITH
                          +                         W.P.(C) 1655/2019
                                    M/S EXCEL RASAYAN PRIVATE LIMITED                    .....Petitioner
                                                    Through: Mr. Abhishek A Rastogi, Mr. Ajay
                                                               Singh, Ms. MeenalSongire, Ms. Pooja
                                                               M Rastogi, Ms. Garima Gupta and Mr.
                                                               Abhijeet Singh, Advs.

                                                  versus
                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Mr. Himanshu Pathak, SPC with Mr.
                                                                                      Amit Singh, Adv. for R-1/UOI.
                                                                                      Mr. Gibran Naushad, Sr.SC with Mr.
                                                                                      Suraj Shekhar Singh and Mr. Harsh
                                                                                      Singhal, Advs.)
                          112                     WITH
                          +                       W.P.(C) 4213/2019
                                    ABBOTT HEALTHCARE PRIVATE
                                    LIMITED & ANR.                        ....Petitioners
                                                  Through: Mrs. Vanita Bhargava, Mr.    Ajay




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The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       Bhargava and Ms. Nandita Chauhan,
                                                                                      Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                                             .....Respondents
                                                  Through:                            Mr. Ripudaman Bhardwaj, CGSC with
                                                                                      Mr. Kushagra Kumar and Mr. Amit
                                                                                      Kumar Rana, Advs. for UOI.
                          113                       WITH
                          +              W.P.(C) 5558/2019 & CM APPL. 24368/2019
                                    UNICHARM INDIA PVT. LTD.                             .....Petitioner
                                                    Through:
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Mr. Himanshu Pathak, SPC with Mr.
                                                               Amit Singh, Adv. for R-1/UOI.
                          114                       WITH
                          +                         W.P.(C) 7743/2019
                                    RECKITT BENCKISER INDIA PRIVATE LIMITED .....Petitioner
                                                    Through:
                                                    versus
                                    UNION OF INDIA THROUGH ITS
                                    SECRETARY & ORS.                             .....Respondents
                                                    Through: Ms. AnushreeNarain, SSC with Mr.
                                                               NamanChoula, Adv. for CGST.
                                                               Mr. Ruchesh Sinha, SSC, CGST with
                                                               Ms. Upasna Vashistha, Adv. (M:
                                                               7456977814)
                                                               Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.
                          115                       WITH
                          +                         W.P.(C) 8162/2019
                                    AFFINITI ENTERPRISES                                 .....Petitioner
                                                    Through:
                                                    versus
                                    UNION OF INDIA THROUGH ITS
                                    SECRETARY & ORS.                             .....Respondents
                                                    Through: Mr. Gibran Naushad, Sr.SC with Mr.




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The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       Suraj Shekhar Singh and Mr. Harsh
                                                                                      Singhal, Advs.
                                                                                      Mr. Ravi Chawla, SSC with Ms.
                                                                                      Arsheiya Munjal, Mr. Himanshu Sood,
                                                                                      Mr.    Daksh     Tikoo   and   Ms.
                                                                                      AakarshikaChawla, Advs.
                          116                     WITH
                          +                  W.P.(C) 9053/2019
                                    UNICHARM INDIA PVT. LTD.                            .....Petitioner
                                                  Through:
                                                  versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                  Through: Mr Piyush Beriwal, Ms Jyotsna Vyas
                                                              and Ms Ruchita Srivastava, Advs. for R-
                                                              1.
                          117                     WITH
                          +                  W.P.(C) 969/2020 & CM APPL. 5342/2020
                                    NESTLE INDIA LTD. & ANR.                            .....Petitioners
                                                  Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                              Yogendra Aldak and Mr. Agrim Arora,
                                                              Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                  Through:
                          118                     WITH
                          +                       W.P.(C) 1780/2020
                                    JOHNSON & JOHNSON PVT.LTD                           .....Petitioner
                                                  Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                              Yogendra Aldak and Mr. Agrim Arora,
                                                              Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                  Through: Mr. Vikram Jetly and Ms. Shreya Jetly,
                                                              Advs. for R-1.
                                                              Mr Sanjeev Menon, Mr. Vivek
                                                              Gurnani& Ms. Pranjal Tripathi, Advs.
                                                              for NAA/CCI/DGPA.




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The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                           119                      WITH
                          +                        W.P.(C) 2490/2020
                                    JOHNSON & JOHNSON PVT LTD.                          .....Petitioner
                                                   Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                              Yogendra Aldak and Mr. Agrim Arora,
                                                              Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through:
                          120                      WITH
                          +                        W.P.(C) 3737/2020
                                    PHILIPS INDIA LIMITED.                      .....Petitioner
                                                   Through:
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through: Mr Sanjeev Menon, Mr. Vivek
                                                              Gurnani& Ms. Pranjal Tripathi, Advs.
                                                              for NAA/CCI/DGPA.
                          121                      WITH
                          +                        W.P.(C) 4345/2020
                                    RECKITT BENCKISER INDIA PRIVATE LIMITED .....Petitioner
                                                   Through:
                                                   versus
                                    UNION OF INDIA AND ORS & ORS.               .....Respondents
                                                   Through: Mr. Ruchesh Sinha, SSC, CGST with
                                                              Ms. UpasnaVashistha, Adv.
                                                              (M: 7456977814)
                                                              Mr Sanjeev Menon, Mr. Vivek
                                                              Gurnani& Ms. Pranjal Tripathi, Advs.
                                                              for NAA/CCI/DGPA.
                          122                      WITH
                          +                        W.P.(C) 4375/2020
                                    M/S PATANJALI AYURVED LTD                           .....Petitioner
                                                   Through: Mr Ashwarya Sharma & Ms Kinjal
                                                              Shrivastava, Advs. (M: 8299285479)
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through: Mr Sanjeev Menon, Mr. Vivek




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       Gurnani& Ms. Pranjal Tripathi, Advs.
                                                                                      for NAA/CCI/DGPA.
                          123                        WITH
                          +                          W.P.(C) 4516/2020
                                    MCNROE CONSUMER PRODUCTS PVT. LTD.                   .....Petitioner
                                                     Through: Mr. Tarun Gulati, Sr. Adv. with Mr.
                                                                Kumar Visalaksh, Mr. Arihant Tater,
                                                                Mr. Saurabh Dugar and Mr. Ajitesh
                                                                Dayal Singh, Advs.
                                                     versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                     Through:
                          124                        WITH
                          +                          W.P.(C) 4607/2020
                                    AFFINITI ENTERPRISES                                 .....Petitioner
                                                     Through:
                                                     versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                     Through: Mr. Gibran Naushad, Sr.SC with Mr.
                                                                Suraj Shekhar Singh and Mr. Harsh
                                                                Singhal, Advs.
                          125                        WITH
                          +               W.P.(C) 7412/2020 & CM APPL. 24800/2020
                                    SAMSUNG INDIA ELECTRONICS PVT LTD                    .....Petitioner
                                                     Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                                Mr. Chetan Kr. Shukla, Ms. Mansi
                                                                Khurana and Ms. Purvi Sinha, Advs.
                                                     versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                     Through: Mr Sanjeev Menon, Mr. Vivek
                                                                Gurnani& Ms. Pranjal Tripathi, Advs.
                                                                for NAA/CCI/DGPA.
                          126                        WITH
                          +         W.P.(C) 10901/2020, CM APPL. 34163/2020, CM APPL.
                                    55627/2025& CM APPL. 34162/2020(Ex.)
                                    S.C. JOHNSON PRODUCTS PVT. LTD.                      .....Petitioner
                                                     Through: Mr. Rajat Bose, Adv. (M: 9990008414)
                                                     versus




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The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                     UNION OF INDIA, THROUGH ITS
                                    SECRETARY & ORS.                           .....Respondents
                                                   Through: Ms. Nidhi Raman, CGSC with Mr. Arna
                                                              Mittal and Mr. Mayank Sansanwal,
                                                              Advs. for UOI.
                          127                      WITH
                          +                        W.P.(C) 1366/2021
                                    M/S TATA STARBUCKS PRIVATE LIMITED                 .....Petitioner
                                                   Through: Mr. Mr. Rohan Shah, Sr. Adv. with Mr.
                                                              Mohammed Anajwalla, Adv.
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through:
                          128                      WITH
                          +                   W.P.(C) 1593/2021
                                    RAYMOND CONSUMER CARE LTD.                 .....Petitioner
                                                   Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                              Yogendra Aldak and Mr. Agrim Arora,
                                                              Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through:
                          129                      WITH
                          +                   W.P.(C) 2785/2021 & CM APPL. 8368/2021
                                    SAMSUNG INDIA ELECTRONICS PVT LTD .....Petitioner
                                                   Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                              Mr. Chetan Kr. Shukla, Ms. Mansi
                                                              Khurana and Ms. Purvi Sinha, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through: Mr Sanjeev Menon, Mr. Vivek
                                                              Gurnani& Ms. Pranjal Tripathi, Advs.
                                                              for NAA/CCI/DGPA.
                          130                      WITH
                          +                   W.P.(C) 2897/2021
                                    ITC LIMITED & ANR.                         .....Petitioners
                                                   Through: Mr. Ajay Aggarwal, Adv.
                                                   versus




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The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                     UNION OF INDIA & ORS.                                              .....Respondents
                                                  Through:                            Mr. Piyush Beriwal, Ms. Jyotsna Vyas
                                                                                      and Ms.Ruchita Srivastava, Advs. for
                                                                                      R-1.
                          131                       WITH
                          +                         W.P.(C) 3254/2021
                                    GILLETTE INDIA LTD                          .....Petitioner
                                                    Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                               Yogendra Aldak and Mr. Agrim Arora,
                                                               Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                    Through: Appearance not given.
                          132                       WITH
                          +                         W.P.(C) 3306/2021
                                    PROCTER AND GAMBLE HOME PRODUCTS
                                    PVT LTD                                     .....Petitioner
                                                    Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                               Yogendra Aldak and Mr. Agrim Arora,
                                                               Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                    Through: Mr. Ripudaman Bhardwaj, CGSC with
                                                               Mr. Kushagra Kumar and Mr. Amit
                                                               Kumar Rana, Advs. for UOI.
                          133                       WITH
                          +                         W.P.(C) 3327/2021
                                    PROCTER AND GAMBLE HYGIENE AND
                                    HEALTH CARE LTD                                     .....Petitioner
                                                    Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                               Yogendra Aldak and Mr. Agrim Arora,
                                                               Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                    Through: Appearance not given.
                          134                       WITH
                          +              W.P.(C) 7781/2022 & CM APPL. 23831/2022
                                    SAMSUNG INDIA ELECTRONICS PVT LTD.                  .....Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                   Through:            Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                                                      Mr. Chetan Kr. Shukla, Ms. Mansi
                                                                                      Khurana and Ms. Purvi Sinha, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                                              .....Respondents
                                                  Through:                            Mr. Rakesh Kumar, SPC with Mr. Sunil,
                                                                                      Adv. for UOI.
                          135                       WITH
                          +         W.P.(C) 12557/2022, CM APPL. 38027/2022& CM APPL.
                                    38028/2022
                                    L OREAL INDIA PRIVATE LIMITED                        .....Petitioner
                                                    Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                               Yogendra Aldak and Mr. Agrim Arora,
                                                               Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Ms. Uma prasunaBachu, SPC
                                                               Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.
                          136                       WITH
                          +                         W.P.(C) 15169/2022
                                    GELENMARK PHARMACEUTICAL
                                    LIMITED AND ANR.                             .....Petitioners
                                                    Through: Mr. Rohan Shah, Sr. Advocate with
                                                               Mr. Mohammed Anajwalla, Adv.
                                                    versus
                                    UNION OF INDIA AND ORS.                      .....Respondents
                                                    Through: Mr Sanjeev Menon, Mr. Vivek
                                                               Gurnani& Ms. Pranjal Tripathi, Advs.
                                                               for NAA/CCI/DGPA.
                          137                       WITH
                          +              W.P.(C) 17073/2022 & CM APPL. 54098/2022
                                    ALLERGAN HEALTHCARE INDIA PVT. LTD. .....Petitioner
                                                    Through: Mr. Sparsh Bhargava, Ms. Ishita Far
                                                               Saiya, Ms. Vanshika Taneja and Mr.
                                                               Jaidev Prasada, Advs.
                                                    versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                     UNION OF INDIA & ORS.                                             .....Respondents
                                                  Through:                            Mr. Sanjeev Menon, Mr. Vivek
                                                                                      Gurnani& Ms. Pranjal Tripathi, Advs.
                                                                                      for NAA/CCI/DGPA.
                          138                      WITH
                          +                        W.P.(C) 4131/2020
                                    MS. SAMSONITE SOUTH ASIA PVT. LTD.                   .....Petitioner
                                                   Through: Mr. Rohan Shah, Sr. Adv. with Mr.
                                                              Mohammed Anajwalla, Adv.
                                                   versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                   Through: Mr. Ripudaman Bhardwaj, CGSC with
                                                              Mr. Kushagra Kumar and Mr. Amit
                                                              Kumar Rana, Advs. for UOI.
                          139                      WITH
                          +                        W.P.(C) 7736/2020
                                    M/S PRASAD MEDIA CORPORATION PVT. LTD.               .....Petitioner
                                                   Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                              Yogendra Aldak and Mr. Agrim Arora,
                                                              Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                   Through:
                          140                      WITH
                          +                   W.P.(C) 8229/2020
                                    LITECON INDUSTRIES PVT.LTD.                          .....Petitioner
                                                   Through: Mr. Kumar Visalaksh, Mr. Arihant
                                                              Tater, Mr. Saurabh Dugar and Mr.
                                                              AjiteshDayal Singh, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                   Through:
                          142                      WITH
                          +         W.P.(C) 13715/2022, CM APPL. 45056/2022, CM APPL.
                                    45505/2022& CM APPL. 41879/2022
                                    NY CINEMAS LLP                                       .....Petitioner
                                                   Through: Mr.      Mihir     Naniwadekar,           Mr.
                                                              RuturajGurjar, Mr. Prateek Chadha, Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59
                                                                                       SreekarAechuri and                   Mr.   Aniket
                                                                                      Chauhaan, Advs.
                                                  versus
                                    UNION OF INDIA ORS.                                               .....Respondents
                                                  Through:                            Mr Sanjeev Menon, Mr. Vivek
                                                                                      Gurnani& Ms. Pranjal Tripathi, Advs.
                                                                                      for NAA/CCI/DGPA.
                          143                      WITH
                          +         W.P.(C) 15289/2022, CM APPL. 47442/2022& CM APPL.
                                    47443/2022
                                    ANUTONE ACOUSTICS LIMITED                          .....Petitioner
                                                   Through: Mr. Charanya Lakshmi Kumaran, Mr.
                                                              Yogendra Aldak and Mr. Agrim Arora,
                                                              Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through: Mr Sanjeev Menon, Mr. Vivek
                                                              Gurnani& Ms. Pranjal Tripathi, Advs.
                                                              for NAA/CCI/DGPA.
                          151                      AND
                          +                        W.P.(C) 8228/2024
                                    M/S. UMANG REALTECH PRIVATE LIMITED .....Petitioner
                                                   Through: Mr. Puneet Agrawal, Ms. Purvi Sinha,
                                                            Ms. Sakshi Bisht, Ms. Mansi Khurana
                                                            and Mr. Chetan Kr. Shukla, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                     .....Respondents
                                                   Through: Mr. Zoheb Hossain and Mr. Sanjeev
                                                            Menon, Advs.
                                    CORAM:
                                    JUSTICE PRATHIBA M. SINGH
                                    JUSTICE SHAIL JAIN
                                             ORDER

% 23.09.2025

1. This hearing has been done through hybrid mode.

2. This is a batch of more than hundred matters that arise out of the orders This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59 passed by the National Anti-Profiteering Authority (hereinafter, 'NAPA'). The said Authority was initially constituted under Section 171 of the Central Goods and Service Tax Act, 2017 (hereinafter, 'CGST Act') but was, thereafter disbanded due to various amendments.

3. In the present batch of writ petitions, the orders, which were passed by NAPA at the relevant point of time, have been challenged. Along with the said orders, challenge has also been raised to the Rules 126, 133, 176 of the CGST Rules,2017 and other provisions of the CGST Act and Rules, as being Unconstitutional.

4. Out of more than the hundred matters that form a part of this batch, three matters have been heard and disposed of today.

5. List the entire batch for consideration on 4th November, 2025.

6. If any parties wish to file their written submissions, they may do so at least 2 weeks before the next date of hearing.

7. It is noticed that the Department is not fully represented in all these cases. The ld. Standing Counsel and the ld. Nodal Counsel, who are present in Court today shall ensure that they obtain instructions appropriately from the Department, so that no adjournment is sought on the next date of hearing.

PRATHIBA M. SINGH, J.

SHAIL JAIN, J.

SEPTEMBER 23, 2025/kp/ss This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2025 at 22:57:59