Calcutta High Court (Appellete Side)
An Application Under Section 407 Read ... vs Rama Rani Bose (Majumder) ... on 21 January, 2014
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
21.01.2014.
Item No. 24 C.R.R. 2666 of 2013 In the matter of : An application under Section 407 read with Section 482 of the Code of Criminal Procedure;
And In the matter of : Rama Rani Bose (Majumder) ... petitioner.
Mr. Rajarshi Chatterjee, Mr. Dhananjoy Banerjee, ... for the petitioner.
Affidavit of service filed in Court today is kept on record. From affidavit of service it appears that service upon opposite party no. 2 is not complete.
Let fresh service be affected upon the opposite party no. 2 through speed post with acknowledgement due and to file affidavit of service on the next date of hearing.
Put up the revisional application for hearing on 11th February, 2014.
ab (Joymalya Bagchi, J.)