Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Calcutta High Court (Appellete Side)

An Application Under Section 407 Read ... vs Rama Rani Bose (Majumder) ... on 21 January, 2014

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

  

21.01.2014. 

Item No. 24                      C.R.R. 2666 of 2013    In  the  matter  of  :  An  application  under  Section  407  read  with  Section  482 of the Code of Criminal Procedure;   

And    In the matter of : Rama Rani Bose (Majumder)  ...  petitioner.   

Mr. Rajarshi Chatterjee,  Mr. Dhananjoy Banerjee,                                 ... for the petitioner. 

 

Affidavit of service filed in Court today is kept on record.  From affidavit of service it appears that service upon opposite party no. 2  is not complete. 

Let fresh service be affected upon the opposite party no. 2 through speed  post with acknowledgement due and to file affidavit of service on the next date  of hearing. 

Put up the revisional application for hearing on 11th February, 2014.      

               ab                                                                                   (Joymalya Bagchi, J.)