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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in Tamil Nadu Oilpalm (Regulation of Production and Processing) Act, 1994

(a)"factory" means any premises including the precincts thereof or any part of which any manufacturing process connected with the processing of oilpalm FFB is carried on with aid of mechanical power;