Section 7(4) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011
(4)The Director General, ACB may repatriate a person holding a post as mentioned in Column 2 of Schedule I in the Anti Corruption Bureau to his/her parent department/ service under the following conditions: -(a)On his conviction by a Court of law, or(b)On being challenged on the charges of moral turpitude or corruption in a Court;(c)On reduction in rank or pay under any relevant services rules;(d)On his suspension from service under relevant service rules;(e)On account of inability to perform duties due to physical or mental disabilities(f)On his self request, or(g)On account of such administrative exigencies, which shall be recorded in writing.
