Madhya Pradesh High Court
Jagmohan Singh Kathait vs The State Of Madhya Pradesh on 14 August, 2023
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3352 of 2023 (JAGMOHAN SINGH KATHAIT AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 14-08-2023 Parties through their counsel.
As prayed, list in the next week.
(ACHAL KUMAR PALIWAL) JUDGE sh Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 8/17/2023 5:52:00 PM