Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Jagmohan Singh Kathait vs The State Of Madhya Pradesh on 14 August, 2023

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3352 of 2023 (JAGMOHAN SINGH KATHAIT AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 14-08-2023 Parties through their counsel.

As prayed, list in the next week.

(ACHAL KUMAR PALIWAL) JUDGE sh Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 8/17/2023 5:52:00 PM