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Supreme Court - Daily Orders

Rajbir Singh vs Jaswant Yadav on 12 October, 2018

Bench: Uday Umesh Lalit, K.M. Joseph

     ITEM NO.16                                COURT NO.9                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.26341/2018

     (Arising out of impugned final judgment and order dated 14-05-2018
     in RFA No. 404/2018 passed by the High Court Of Delhi At New Delhi)

     RAJBIR SINGH & ANR.                                                   Petitioner(s)

                                                      VERSUS

     JASWANT YADAV                                                         Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 12-10-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE K.M. JOSEPH


     For Petitioner(s)                    Mr. Yudhvir Singh, Adv.
                                          Ms. Manju Jetley, AOR
                                          Mr. Abhishek Choudhary, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice, returnable in six weeks, confined to the quantum of interest to be paid on the decretal sum.

                         (MUKESH KUMAR)                                   (SUMAN JAIN)
                          COURT MASTER                                   BRANCH OFFICER



Signature Not Verified

Digitally signed by
MUKESH KUMAR
Date: 2018.10.13
14:37:43 IST
Reason: