Supreme Court - Daily Orders
Rajbir Singh vs Jaswant Yadav on 12 October, 2018
Bench: Uday Umesh Lalit, K.M. Joseph
ITEM NO.16 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.26341/2018
(Arising out of impugned final judgment and order dated 14-05-2018
in RFA No. 404/2018 passed by the High Court Of Delhi At New Delhi)
RAJBIR SINGH & ANR. Petitioner(s)
VERSUS
JASWANT YADAV Respondent(s)
(FOR ADMISSION and I.R. )
Date : 12-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Yudhvir Singh, Adv.
Ms. Manju Jetley, AOR
Mr. Abhishek Choudhary, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in six weeks, confined to the quantum of interest to be paid on the decretal sum.
(MUKESH KUMAR) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
MUKESH KUMAR
Date: 2018.10.13
14:37:43 IST
Reason: