Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64A] [Entire Act]

State of Rajasthan - Subsection

Section 64A(h) in The Rajasthan Municipalities Accounts Rules, 1963

(h)A separate register in form 33-A shall be kept to maintain the account of the recoveries of these advances. A separate page may be allotted to each employee to whom the advance has been paid.]