Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

M/S Genus Paper Products Ltd. Moradabad ... vs State Of U.P. Thru Prin. Secy. Forest And ... on 2 February, 2023

Bench: Sangeeta Chandra, Manish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- WRIT - C No. - 11325 of 2009
 
Petitioner :- M/S Genus Paper Products Ltd. Moradabad Thru Director And Ors.
 
Respondent :- State Of U.P. Thru Prin. Secy. Forest And Ors.
 
Counsel for Petitioner :- Anurag Kumar Singh
 
Counsel for Respondent :- C.Sc..
 

 
Hon'ble Mrs. Sangeeta Chandra,J.
 

Hon'ble Manish Kumar,J.

Case called out.

None appears on behalf of the petitioners. There is no request for adjournment either.

This petition is dismissed for want of prosecution.

Interim order, if any, shall stand discharged.

Order Date :- 2.2.2023 Rahul