Allahabad High Court
M/S Genus Paper Products Ltd. Moradabad ... vs State Of U.P. Thru Prin. Secy. Forest And ... on 2 February, 2023
Bench: Sangeeta Chandra, Manish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- WRIT - C No. - 11325 of 2009 Petitioner :- M/S Genus Paper Products Ltd. Moradabad Thru Director And Ors. Respondent :- State Of U.P. Thru Prin. Secy. Forest And Ors. Counsel for Petitioner :- Anurag Kumar Singh Counsel for Respondent :- C.Sc.. Hon'ble Mrs. Sangeeta Chandra,J.
Hon'ble Manish Kumar,J.
Case called out.
None appears on behalf of the petitioners. There is no request for adjournment either.
This petition is dismissed for want of prosecution.
Interim order, if any, shall stand discharged.
Order Date :- 2.2.2023 Rahul