Himachal Pradesh High Court
Rita Devi vs . State Of H.P. & Ors. on 29 August, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rita Devi vs. State of H.P. & Ors.
.
CWP No. 6727 of 2021.
29.08.2023 Present: Mr. H.S. Rangra, Advocate, for the petitioner.
of Mr. Pushpender Jaswal, Addl. A.G., Mr. Gautam Sood, Dy. A.G. and Ms. Priyanka Chauhan, Dy. A.G., for respondents No.1 and 3.
rtMr. Tara Chand Chauhan, Advocate, for respondent No.2.
Reply on behalf of respondent No.2 is stated to have been filed in the Registry of this Court.
However, the same is not on record. Learned counsel for the respondent No.2 is directed to check the status of the reply filed by him with the Registry.
Rejoinder is already on record.
List on 10th October, 2023.
(Satyen Vaidya) Judge 29th August, 2023.
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