Delhi High Court - Orders
M/S Lupin Limited Through Its ... vs Union Of India Through Drusgs Inspector ... on 3 November, 2025
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6010/2025 & CRL.M.A. 25561/2025
M/S LUPIN LIMITED THROUGH ITS AUTHORIZED
REPRESENTATIVE & ANR. .....Petitioners
Through: Mr. Shri Singh, Mr. Atul S. Mathur,
Ms. Peshwan Jehangir, Mr. Amey
Mirajkar, Mr. Prabal Mehrotra, Mr.
Umang Katyariya, Mr. Parimal
Kaushik, Advocates.
versus
UNION OF INDIA THROUGH DRUSGS INSPECTOR CENTRAL
DRUGS STANDARD CONTROL ORGANISATION (CDSCO)
NORTH ZONE .....Respondent
Through: Mr Nishant Gautam, CGSC with Mr.
Prithviraj Dey, Mr. Srijita Koley,
Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 03.11.2025
1. It is already 04:45 PM. Due to paucity of time, it is not possible to take up the matter today.
2. Re-notify on 19th March, 2026.
3. Interim order(s), if any, to continue.
SANJEEV NARULA, J NOVEMBER 3, 2025/hb This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2025 at 22:19:58