Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act] State of Arunachal Pradesh - Subsection Section 17(6)(a) in Arunachal Pradesh University Act, 2012 (a)to review from time to time the board policies and programmes of the University and to suggest measures for improvement and development of the University.