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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(7) in The Orissa Ayurvedic Medicine Rules, 1960

(7)The elector shall write his full name and put his signature in the left hand lower corner of aforesaid bigger cover. The voting paper shall be folded "Face inwards" and placed inside the accompanying small cover for voting papers, which shall be securely closed and then placed in bigger cover containing the address of the Returning Officer. If the elector fails to do as aforesaid the whole of the voting paper shall be invalid.