Supreme Court - Daily Orders
M/S Star Paper And Board Mill vs Union Of India on 17 November, 2020
Bench: L. Nageswara Rao, M.R. Shah, B.R. Gavai
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. OF 2020
(@ DIARY NO.13150 OF 2020)
IN
CIVIL APPEAL NO.2276 OF 2020
M/S STAR PAPER AND BOARD MILL ....PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. .... RESPONDENT(S)
WITH
REVIEW PETITION (CIVIL) NO(S). (@ DIARY NO.13153) OF 2020
IN
CIVIL APPEAL NO. 2276 OF 2020
WITH
REVIEW PETITION (CIVIL) NO. (@ DIARY NO.13842) OF 2020
IN
CIVIL APPEAL NO. 2292 OF 2020
WITH
REVIEW PETITION (CIVIL) NO. (@ DIARY NO.13372) OF 2020
IN
CIVIL APPEAL NO. 2276 OF 2020
O R D E R
Permission to file review petitions is granted.
Delay condoned.
Signature Not VerifiedApplication for oral hearing is rejected.
Digitally signed by ASHWANI KUMAR Date: 2020.11.25 17:25:03 ISTReason: We have perused the Review Petitions and record of the appeals and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its 2 reconsideration.
The Review Petitions are, accordingly, dismissed.
Requisite court fee, notarized affidavit and welfare stamp be filed as and when the same is available.
Pending application(s), except application for exemption from filing requisite court fee, notarized affidavit and welfare stamp, if any, stands disposed of.
........................J. (L. NAGESWARA RAO) .......................J. (M. R. SHAH) .......................J. (B.R. GAVAI) NEW DELHI, NOVEMBER 17, 2020.
3ITEM NO.1014 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 13150/2020 in C.A. No.
2276/2020
M/S STAR PAPER AND BOARD MILL Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
IA No. 56186/2020 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No. 56190/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 56193/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 56187/2020 - ORAL HEARING IA No. 56189/2020 - STAY APPLICATION) WITH R.P.(C) Diary No(s). 13153/2020 IN CIVIL APPEAL NO. 2276 OF 2020(XIV-A) IA No. 56217/2020 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No. 56222/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 56225/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 56219/2020 - ORAL HEARING IA No. 56220/2020 - STAY APPLICATION) R.P.(C) Diary No(s). 13372/2020 IN CIVIL APPEAL NO. 2276 OF 2020 (XIV-A) IA No. 57329/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 57328/2020 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No. 57330/2020 - EX-PARTE STAY IA No. 105707/2020 - EXEMPTION FROM PAYING COURT FEE) R.P.(C) Diary No(s). 13842/2020 IN CIVIL APPEAL NO. 2292 OF 2020 (XIV-A) IA No. 59392/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 104272/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 59394/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 59395/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 4 Date : 17-11-2020 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE B.R. GAVAI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petitions are dismissed in terms of the signed order.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) (ANAND PRAKASH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER (Signed order is placed on the file)