Gauhati High Court
Assent Chemicals Limited vs The Oriental Insurance Co. Ltd. And 2 Ors on 12 May, 2023
Page No.# 1/3
GAHC010052932020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/888/2020
ASSENT CHEMICALS LIMITED
REPRESENTING BY DWARKA PRASAD AGARWAL, S/O LATE SATYA
NARAYAN AGARWAL, R/O CHINMOY COMPLEX, TOKOBARI, A.T. ROAD,
P.S.-BHARALUMUKH, GUWAHATI, DIST-KAMRUP(M), ASSAM-781001
VERSUS
THE ORIENTAL INSURANCE CO. LTD. AND 2 ORS.
A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956,
REPRESENTED BY ITS REGIONAL MANAGER, ULUBARI, GUWAHATI-7
2:SARDAR SUKHDEO SINGH
S/O LATE SANTOSH SINGH
R/O KADAMANI
P.O. AND P.S.-DIBRUGARH
DIST-DIBRUGARH
ASSAM
PIN-786001
3:NARAYAN RAI
S/O DHARMESWAR RAI
R/O VILL-CHITTARANJANPUR
P.S.-PESA
DIST-MUJAFARPUR
PRESENT ADD-MARWARI PATTI CHARIALI
DIBRUGARH
ASSA
Advocate for the Petitioner : MS. D SINHA
Advocate for the Respondent : MR. S K GOSWAMI
Page No.# 2/3
Linked Case : MACApp./281/2019
THE ORIENTAL INSURANCE CO. LTD.
A COMPANY REGISTERED UNDER THE COMPANIES ACT
1956. REP. BY ITS REGIONAL MANAGER
ULUBARI
GUWAHATI-7
DIST.- KAMRUP
ASSAM.
VERSUS
SRI KHANINDRA MOHAN GOSWAMI AND 2 ORS
S/O- BONGSHI MOHAN GOSWAMI
R/O- VILL.- GANESHPARA
P.S. FATASIL AMBARI
DIST.- KAMRUP
GUWAHATI-25
ASSAM.
2:SARDAR SUKHDEO SINGH
S/O- LATE SANTOSH SINGH
R/O- P.O. KADAMANI
DIBRUGARH
ASSAM
PIN- 786003.
3:SRI NARAYAN RAI
S/O- DHARMESHWAR RAI
R/O- VILL.- CHITTARANJANPUR
P.S. PESA
DIST.- MUJAFARPUR AND PRESENT ADDRESS- MARWARI PATTI CHARIALI
DIBRUGARH
ASSAM
PIN- 786003.
------------
Advocate for : MR. S K GOSWAMI
Advocate for : appearing for SRI KHANINDRA MOHAN GOSWAMI AND 2 ORS
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
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ORDER
12.05.2023.
None appears for the applicant on call. However, in the interest of justice, the matter stands adjourned for six weeks.
List this matter after six weeks on a date to be fixed by the Registry.
JUDGE Comparing Assistant