Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 23 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

23. The Assistant Collector, shall in case it is decided to open touring l sub-treasury, draw up a tour programme of area in his charge for .the collection of amounts tendered by tenants and grant of declarations under section 8 of the Act. He shall announce his programme as soon as it is drawn up.