Section 51(1)(b) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1)(b) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(b)give such directions as appear to it to be necessary for the removal of such difficulties that may arise in giving effect to the provisions of this Act, or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 51(1)(b) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012