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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Kandla Port Trust (Licensing of Stevedores) Regulation, 2010

(2)The Board shall pass such order on the appeal as it deem fit after giving an opportunity of being had to the applicant within a period of 3 months from the date of appeal.