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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tripura - Subsection

Section 35(1)(c) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(c)exercise administrative supervision and control over the work of the staff of Village Committee and the officers and employees whose service may be placed at the disposal of the Village Committee by the District Council;