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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Goa - Subsection

Section 91(1)(i) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(i)a detailed project report showing the financial status of the applicant alongwith the Income Tax returns filed for the previous three assessment years or assets with valuation assessed by Chartered Accountant.