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Himachal Pradesh High Court

Niranjan Kalia & Others vs . State Of H.P. & Others on 20 June, 2022

Bench: Sabina, Satyen Vaidya

Niranjan Kalia & Others Vs. State of H.P. & Others .

CWP No.3880 of 2022 20.06.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate for the petitioners.

Mr. Ranjan Sharma, Additional Advocate General for respondent No.1.

CWP No.3880 of 2022 & CMP No.7645 of 2022 Notice. Mr. Ranjan Sharma, learned Additional Advocate General, accepts notice on behalf of respondent No.1 and seeks time to file reply.

Let notice be issued to respondents No.2 and 3

for 27th October, 2022, on taking steps within a week.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge June 20, 2022 (ps) ::: Downloaded on - 20/06/2022 20:04:05 :::CIS