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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

(1)the entries of which have been reported under rule 8 for correction until the orders of the Assistant Collector in-charge of the sub-division have been received, or