Supreme Court - Daily Orders
Chief General Manager Main Branch State ... vs Subham Pandey on 7 February, 2020
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.47 COURT NO.16 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5555-5556/2018
(Arising out of impugned final judgment and order dated 19-01-2018
in SA No. 727/2017 16-11-2017 in SAD No. 560/2017 passed by the
High Court of Judicature at Allahabad)
CHIEF GENERAL MANAGER MAIN BRANCH
STATE BANK OF INDIA & ORS. Petitioner(s)
VERSUS
SUBHAM PANDEY & ANR. Respondent(s)
Date : 07-02-2020 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Mr. V.M. Kannan, Adv.
Mr. Harshal Narayan, Adv.
For Respondent(s) Mr. Lokesh Kumar Choudhary, AOR
Mr. Brijesh Kumar Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We are not inclined to interfere with the impugned order of the High Court.
The special leave petitions are accordingly dismissed. Pending application, if any, stand disposed of.
(SWETA DHYANI) (PRADEEP KUMAR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SWETA DHYANI Date: 2020.02.10 17:17:06 IST Reason: