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[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(9)(k) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(k)to recognize Degrees, Diplomas or Certificates of other Universities or Institutions and to determine their corresponding value in relation to the Diplomas and Degrees of the University in accordance with the provisions of Association of Indian Universities, University Grants Commission and any other like national body or authority and policies of Government;