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Gauhati High Court

Abdul Basit Tapadar vs Swapan Namasudra And 7 Ors on 27 April, 2022

Bench: Chief Justice, Soumitra Saikia

                                                                    Page No.# 1/4

GAHC010062752022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/115/2022

         ABDUL BASIT TAPADAR
         CHAIRMAN, KANISHAIL, JABAINPUR COOPERATIVE SOCIETIES LTD.,
         KARIMGANJ, ASSAM



         VERSUS

         SWAPAN NAMASUDRA AND 7 ORS.
         S/O- LATE SUNIL NAMASUDRA, R/O VILLAGE- TELIKHALER, P.O-
         TELIKHALER ROAD, DIST- KARIMGANJ, ASSAM, PIN-78871

         2:THE STATE OF ASSAM
          REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM
          CO OPERATION DEPARTMENT DISPUR GUWAHATI
          06

         3:THE REGISTRAR OF CO OPERATIVE SOCIETIES
         ASSAM
          KHANAPARA
          GUWAHATI 22

         4:THE IN CHARGE
         ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES
         ASSAM

          KHANAPARA
          GUWAHATI 22

         5:THE ZONAL JOINT REGISTRAR OF CO OPERATIVE SOCIETIES

          SILCHAR ZONE
          KARIMGANJ
                                                                    Page No.# 2/4

             ASSAM


            6:THE DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES

             KARIMGANJ
             ASSAM


            7:THE ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES

             RAMKRISHNAGAR
             DIST KARIMGANJ
             ASSAM


            8:SRI ALA UDDIN
             S/O LATE MANIK MIA
             RESIDENT OF VILLAGE SILCHAR ROAD
             PS AND DIST KARIMGANJ
             TEMPORARILY APPOINTED AS THE SECRETARY OF KANISHAIL
            JABAINPUR CO OPERATIVE SOCIETY LT. DIST KARIMAGANJ
             ASSA

Advocate for the Petitioner   : MR. S ROY

Advocate for the Respondent : SC, CO OP



            Linked Case : WA/111/2022

            ABDUL BASIT TAPADAR
            CHAIRMAN
            KANISHAIL
            JABAINPUR COOPERATIVE SOCIETIES LTD.
            KARIMGANJ
            ASSAM


             VERSUS

            SWAPAN NAMASUDRA AND 7 ORS.
            S/O- LATE SUNIL NAMASUDRA
            R/O VILLAGE- TELIKHALER
            P.O-TELIKHALER ROAD
            DIST- KARIMGANJ
                                                       Page No.# 3/4

ASSAM
PIN-78871

2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
 DEPTT. OF COOPERATION
 DISPUR- 781006

3:THE JOINT REGISTRAR
OF COOPERATIVE SOCIETIES (G)
ASSAM KHANAPARA
GHY- 22.

4:THE ZONAL JOINT REGISTRAR
OF COOPERATIVE SOCIETIES
SILCHAR ZONE
KARIMGANJ
ASSAM

5:THE ASSISTANT REGISTRAR
OF COOPERATIVE SOCIETIES
KARIMGANJ
ASSAM

6:THE DEPUTY REGISTRAR
OF COOPERATIVE SOCIETIES
KARIMGANJ
ASSAM

7:THE CHAIRMAN
KANISHAIL
JABAINPUR COOPERATIVE SOCIETIES LTD.
KARIMGANJ
ASSAM

 8:BARINDRA KUMAR BAISHNAB
I/C SECRETARY
 KANISHAIL
 JABAINPUR COOPERATIVE SOCIETIES LTD.
 KARIMGANJ
 ASSAM
 ------------
 Advocate for : MR. S ROY
Advocate for : SC
 CO OP appearing for SWAPAN NAMASUDRA AND 7 ORS.
                                                                 Page No.# 4/4

                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 27.04.2022 On the request of Mr. A.B.T. Haque holding the brief of Mr. J.M.A. Choudhury, learned standing counsel, Co-operation Department, these matters are adjourned.

Consent of Mr. S. Roy, learned counsel for the appellants regarding adjournment has also been taken.

List again on 2nd May, 2022.

                             JUDGE             CHIEF JUSTICE




Comparing Assistant