Gauhati High Court
Abdul Basit Tapadar vs Swapan Namasudra And 7 Ors on 27 April, 2022
Bench: Chief Justice, Soumitra Saikia
Page No.# 1/4
GAHC010062752022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/115/2022
ABDUL BASIT TAPADAR
CHAIRMAN, KANISHAIL, JABAINPUR COOPERATIVE SOCIETIES LTD.,
KARIMGANJ, ASSAM
VERSUS
SWAPAN NAMASUDRA AND 7 ORS.
S/O- LATE SUNIL NAMASUDRA, R/O VILLAGE- TELIKHALER, P.O-
TELIKHALER ROAD, DIST- KARIMGANJ, ASSAM, PIN-78871
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
CO OPERATION DEPARTMENT DISPUR GUWAHATI
06
3:THE REGISTRAR OF CO OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI 22
4:THE IN CHARGE
ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI 22
5:THE ZONAL JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
SILCHAR ZONE
KARIMGANJ
Page No.# 2/4
ASSAM
6:THE DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
KARIMGANJ
ASSAM
7:THE ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
RAMKRISHNAGAR
DIST KARIMGANJ
ASSAM
8:SRI ALA UDDIN
S/O LATE MANIK MIA
RESIDENT OF VILLAGE SILCHAR ROAD
PS AND DIST KARIMGANJ
TEMPORARILY APPOINTED AS THE SECRETARY OF KANISHAIL
JABAINPUR CO OPERATIVE SOCIETY LT. DIST KARIMAGANJ
ASSA
Advocate for the Petitioner : MR. S ROY
Advocate for the Respondent : SC, CO OP
Linked Case : WA/111/2022
ABDUL BASIT TAPADAR
CHAIRMAN
KANISHAIL
JABAINPUR COOPERATIVE SOCIETIES LTD.
KARIMGANJ
ASSAM
VERSUS
SWAPAN NAMASUDRA AND 7 ORS.
S/O- LATE SUNIL NAMASUDRA
R/O VILLAGE- TELIKHALER
P.O-TELIKHALER ROAD
DIST- KARIMGANJ
Page No.# 3/4
ASSAM
PIN-78871
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF COOPERATION
DISPUR- 781006
3:THE JOINT REGISTRAR
OF COOPERATIVE SOCIETIES (G)
ASSAM KHANAPARA
GHY- 22.
4:THE ZONAL JOINT REGISTRAR
OF COOPERATIVE SOCIETIES
SILCHAR ZONE
KARIMGANJ
ASSAM
5:THE ASSISTANT REGISTRAR
OF COOPERATIVE SOCIETIES
KARIMGANJ
ASSAM
6:THE DEPUTY REGISTRAR
OF COOPERATIVE SOCIETIES
KARIMGANJ
ASSAM
7:THE CHAIRMAN
KANISHAIL
JABAINPUR COOPERATIVE SOCIETIES LTD.
KARIMGANJ
ASSAM
8:BARINDRA KUMAR BAISHNAB
I/C SECRETARY
KANISHAIL
JABAINPUR COOPERATIVE SOCIETIES LTD.
KARIMGANJ
ASSAM
------------
Advocate for : MR. S ROY
Advocate for : SC
CO OP appearing for SWAPAN NAMASUDRA AND 7 ORS.
Page No.# 4/4
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 27.04.2022 On the request of Mr. A.B.T. Haque holding the brief of Mr. J.M.A. Choudhury, learned standing counsel, Co-operation Department, these matters are adjourned.
Consent of Mr. S. Roy, learned counsel for the appellants regarding adjournment has also been taken.
List again on 2nd May, 2022.
JUDGE CHIEF JUSTICE Comparing Assistant