Andhra Pradesh High Court - Amravati
Uppalapati Pattabhiramaiah vs Sri Dharmadayam Thopu, on 1 November, 2021
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.W.P.No.12301 of 2010
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note 01.11.2021 RRR, J Post on 03.11.2021. Registry is directed to print the name of Sri G.Ramana Rao, learned standing counsel for the respondents.
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