Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(17) in Arunachal Pradesh University Act, 2012

(17)to admit to its privileges, Colleges, Institutions and Approved Institutions not maintained by the University; to withdraw all or any of these privileges in accordance with such conditions as may be prescribed and to recognize Hostels not maintained by the University and to withdraw any such recognition;