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Bombay High Court

Anand Rasangam Tevar vs State Of Maharashtra on 22 December, 2022

Author: M. S. Karnik

Bench: M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2964 OF 2022

 Anand Rasangam Tevar                                      ....APPLICANT
            V/S
 State Of Maharashtra                                   ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 22nd December, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 25/01/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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