Madras High Court
A.B.Karl Marx Siddharthar vs The Commissioner Of Police on 5 February, 2016
Author: R.Mala
Bench: R.Mala
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 05.02.2016 CORAM: THE HONOURABLE MS.JUSTICE R.MALA Criminal Original Petition No.1916 of 2016 A.B.Karl Marx Siddharthar : Petitioner Vs. 1.The Commissioner of Police, Chennai City, Vepery, Chennai-600 007. 2.The Deputy Commissioner of Police, Pulianthoppu Range, Pulianthoppu, Chennai-600 012. : Respondents Prayer: Criminal Original Petition is filed under Section 482 of Cr.P.C., praying to direct the respondents to give police protection to the petitioner and his family members to live in his house peacefully at No.11/5, Vadivelu Street, Perambur, Chennai-600 011, to secure the ends of justice. For Petitioner :Mr.R.Sankarasubbu For Respondents :Mr.C.Emalias Additional Public Prosecutor O R D E R
The petitioner has come forward with this petition seeking for a direction, directing the respondents to give police protection to the petitioner and his family members on the basis of the representation dated 18.01.2016 submitted by him.
2.In Para 5 of the petition, it is specifically mentioned that when the petitioner was videographing damages caused to one dalit women's house, he was assaulted by the police people. Hence, he has given a representation on 18.01.2016 to the 1st respondent seeking police protection and since the same has not been considered so far, he has come up with the present petition for the relief stated supra.
3.Considering the facts and circumstances of the case, the 2nd respondent is directed to consider the representation given by the petitioner dated 18.01.2016 and pass appropriate orders on merits and in accordance with law.
The Criminal Original Petition is disposed of with the above direction. 05.02.2016 Index :Yes/No Internet :Yes/No mps To
1.The Commissioner of Police, Chennai City, Vepery, Chennai-600 007.
2.The Deputy Commissioner of Police, Pulianthoppu Range, Pulianthoppu, Chennai-600 012.
3.The Additional Public Prosecutor, Madras High Court, Madras.
R.MALA, J.
mps Crl.O.P.No.1916 of 2016 05.02.2016