Supreme Court - Daily Orders
Sheetal Devang Shah vs Nalini Mahendra Shah on 21 July, 2025
ITEM NO.54 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONTEMPT PETITION (CIVIL) DIARY NO(S). 45343/2024
[ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 17-09-2024
IN SLP(C) NO. NO. 2458/2024 PASSED BY THE SUPREME COURT OF INDIA]
SHEETAL DEVANG SHAH PETITIONER(S)
VERSUS
NALINI MAHENDRA SHAH RESPONDENT(S)
IA NO. 278604/2024 - APPLICATION FOR PERIMSSION TO MEDIATION
IA NO. 13712/2025 - APPLN. UNDER SEC 142 OF THE CONSTITUTION R/W
SEC 13B OF H.M.A.
IA NO. 105048/2025 - APPOINTMENT OF ARBITRATOR U/S 11(6) OF THE
ARBITRATION AND CONCILIATION ACT,1966
IA NO. 141547/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA NO. 140089/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA NO. 91215/2025 - DOCUMENT TAKEN ON RECORD
IA NO. 38819/2025 - EARLY HEARING APPLICATION
IA NO. 127227/2025 - EARLY HEARING APPLICATION
IA NO. 127423/2025 - GRANT OF FURTHER RELIEF
IA NO. 127232/2025 - GRANT OF FURTHER RELIEF
IA NO. 5351/2025 - OBJECTION PETITION
IA NO. 46546/2025 - PASSING APPROPRIATE ORDER OR DECREE UNDER
ARTICLE 142 OF THE CONSTITUTION
IA NO. 72483/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA NO. 115918/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA NO. 13725/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 10815/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 10668/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 286415/2024 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
IA NO. 129524/2025 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS
IA NO. 132860/2025 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS
IA NO. 101795/2025 - UNDER SECTION 151 OF CPC
Signature Not Verified
WITH
Digitally signed by
BORRA LM VALLI
Date: 2025.07.22
MA 2364-2365/2024 IN CONMT.PET.(C) NO. 173-174/2024 IN SLP(CRL) NO.
18:17:40 IST
Reason:
1826-1827/2023 (II-A)
FOR INITIATION OF PROCEEDINGS OF PERJURY ON IA 222477/2024
1
FOR APPLICATION FOR PERIMSSION TO MEDIATION ON IA 262991/2024
FOR PASSING APPROPRIATE ORDER OR DECREE UNDER ARTICLE 142 OF THE
CONSTITUTION ON IA 272539/2024
FOR PERMISSION TO FILE SYNOPSIS AND LIST OF DATES ON IA 286331/2024
FOR DOCUMENT TAKEN ON RECORD ON IA 290146/2024
FOR PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL COUNTER
AFFIDAVIT/AFFIDAVIT ON IA 10670/2025
FOR PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL COUNTER
AFFIDAVIT/AFFIDAVIT ON IA 10823/2025
FOR APPLN. UNDER SEC 142 OF THE CONSTITUTION R/W SEC 13B OF H.M.A.
ON IA 11090/2025
FOR PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL COUNTER
AFFIDAVIT/AFFIDAVIT ON IA 13461/2025
FOR GRANT OF FURTHER RELIEF ON IA 27600/2025
FOR EARLY HEARING APPLICATION ON IA 37026/2025
FOR PASSING APPROPRIATE ORDER OR DECREE UNDER ARTICLE 142 OF THE
CONSTITUTION ON IA 46074/2025
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
72440/2025
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
72449/2025
FOR DOCUMENT TAKEN ON RECORD ON IA 91231/2025
FOR PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS ON IA
132852/2025
IA NO. 262991/2024 - APPLICATION FOR PERIMSSION TO MEDIATION
IA NO. 11090/2025 - APPLN. UNDER SEC 142 OF THE CONSTITUTION R/W
SEC 13B OF H.M.A.
IA NO. 91231/2025 - DOCUMENT TAKEN ON RECORD
IA NO. 290146/2024 - DOCUMENT TAKEN ON RECORD
IA NO. 37026/2025 - EARLY HEARING APPLICATION
IA NO. 27600/2025 - GRANT OF FURTHER RELIEF
IA NO. 222477/2024 - INITIATION OF PROCEEDINGS OF PERJURY
IA NO. 46074/2025 - PASSING APPROPRIATE ORDER OR DECREE UNDER
ARTICLE 142 OF THE CONSTITUTION
IA NO. 272539/2024 - PASSING APPROPRIATE ORDER OR DECREE UNDER
ARTICLE 142 OF THE CONSTITUTION
IA NO. 72449/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA NO. 72440/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA NO. 13461/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 10823/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 10670/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 286331/2024 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
IA NO. 132852/2025 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS
DIARY NO(S). 44547/2024 (III)
FOR
FOR RECTIFICATION OF COURTS ORDER IN TYPOGRAPHICAL ERROR ON IA
2
222561/2024
FOR PERMISSION TO FILE SYNOPSIS AND LIST OF DATES ON IA 286412/2024
FOR PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS ON IA
132857/2025
IA NO. 286412/2024 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
IA NO. 132857/2025 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS
IA NO. 222561/2024 - RECTIFICATION OF COURTS ORDER IN TYPOGRAPHICAL
ERROR
DIARY NO(S). 45020/2024 (IX)
FOR RECALLING THE COURTS ORDER ON IA 225180/2024
FOR PERMISSION TO FILE SYNOPSIS AND LIST OF DATES ON IA 286417/2024
FOR PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL COUNTER
AFFIDAVIT/AFFIDAVIT ON IA 3955/2025
FOR PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL COUNTER
AFFIDAVIT/AFFIDAVIT ON IA 10675/2025
FOR MODIFICATION OF COURT ORDER ON IA 15442/2025
FOR OBJECTION PETITION ON IA 16790/2025
FOR OBJECTION PETITION ON IA 16840/2025
FOR APPLICATION FOR PERMISSION ON IA 101815/2025
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
117089/2025
FOR APPLICATION FOR PERMISSION ON IA 117970/2025
IA NO. 117970/2025 - APPLICATION FOR PERMISSION
IA NO. 101815/2025 - APPLICATION FOR PERMISSION
IA NO. 15442/2025 - MODIFICATION OF COURT ORDER
IA NO. 16840/2025 - OBJECTION PETITION
IA NO. 16790/2025 - OBJECTION PETITION
IA NO. 117089/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA NO. 10675/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 3955/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 286417/2024 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
IA NO. 225180/2024 - RECALLING THE COURTS ORDER
DIARY NO(S). 45280/2024 (IX)
FOR PERMISSION TO FILE SYNOPSIS AND LIST OF DATES ON IA
286406/2024
FOR PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL COUNTER
AFFIDAVIT/AFFIDAVIT ON IA 10666/2025
FOR PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL COUNTER
AFFIDAVIT/AFFIDAVIT ON IA 10812/2025
FOR APPLN. UNDER SEC 142 OF THE CONSTITUTION R/W SEC 13B OF H.M.A.
ON IA 13709/2025
FOR PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL COUNTER
AFFIDAVIT/AFFIDAVIT ON IA 13720/2025
FOR UNDER SECTION 151 OF CPC ON IA 111537/2025
FOR INSTITUTING AN ENQUIRY ON IA 111599/2025
IA NO. 13709/2025 - APPLN. UNDER SEC 142 OF THE CONSTITUTION R/W
SEC 13B OF H.M.A.
3
IA NO. 111599/2025 - INSTITUTING AN ENQUIRY
IA NO. 10666/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 13720/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 10812/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 286406/2024 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
IA NO. 111537/2025 - UNDER SECTION 151 OF CPC
DIARY NO(S). 45284/2024 (IX)
FOR
FOR PERMISSION TO FILE SYNOPSIS AND LIST OF DATES ON IA 286431/2024
FOR PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL COUNTER
AFFIDAVIT/AFFIDAVIT ON IA 10669/2025
FOR PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL COUNTER
AFFIDAVIT/AFFIDAVIT ON IA 10817/2025
FOR APPLN. UNDER SEC 142 OF THE CONSTITUTION R/W SEC 13B OF H.M.A.
ON IA 13717/2025
FOR PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL COUNTER
AFFIDAVIT/AFFIDAVIT ON IA 13727/2025
FOR DOCUMENT TAKEN ON RECORD ON IA 100146/2025
FOR EARLY HEARING APPLICATION ON IA 136830/2025
IA NO. 13717/2025 - APPLN. UNDER SEC 142 OF THE CONSTITUTION R/W
SEC 13B OF H.M.A.
IA NO. 100146/2025 - DOCUMENT TAKEN ON RECORD
IA NO. 136830/2025 - EARLY HEARING APPLICATION
IA NO. 10669/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 13727/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 10817/2025 - PERMISSION TO FILE SUPPLEMENTARY ADDITIONAL
COUNTER AFFIDAVIT/AFFIDAVIT
IA NO. 286431/2024 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
DIARY NO(S). 46499/2024 (III)
FOR RECOVERY OF THE AMOUNT ON IA 231757/2024
FOR INITIATION OF PROCEEDINGS OF PERJURY ON IA 294807/2024
IA NO. 294807/2024 - INITIATION OF PROCEEDINGS OF PERJURY
IA NO. 231757/2024 - RECOVERY OF THE AMOUNT
DIARY NO(S). 46616/2024 (III)
FOR RECTIFICATION OF COURTS ORDER IN TYPOGRAPHICAL ERROR ON IA
232427/2024
IA NO. 232427/2024 - RECTIFICATION OF COURTS ORDER IN TYPOGRAPHICAL
ERROR
DIARY NO(S). 51036/2024 (IX)
FOR INITIATION OF PROCEEDINGS OF PERJURY ON IA 251992/2024
FOR PERMISSION TO ADDUCE ADDL. EVIDENCE ON IA 252280/2024
FOR PERMISSION TO FILE SYNOPSIS AND LIST OF DATES ON IA 286423/2024
IA NO. 251992/2024 - INITIATION OF PROCEEDINGS OF PERJURY
IA NO. 252280/2024 - PERMISSION TO ADDUCE ADDL. EVIDENCE
IA NO. 286423/2024 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
DIARY NO(S). 59231/2024 (III)
FOR RESTORATION ON IA 294843/2024
4
IA NO. 294843/2024 - RESTORATION
CONMT.PET.(C) NO. 482/2025 IN SLP(C) NO. 2458/2024 (IX)
Date : 21-07-2025 These matters were called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) : Petitioner-in-person
Mr. Anandh Venkataramani , AOR
For Respondent(s) : Mr. Amarjeet Singh, AOR
Ms. Udita Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 14.09.2025.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) 5