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Union of India - Section

Section 7 in The Aircraft (Demolition Of Obstructions Caused By Buildings And Trees, Etc.) Rules, 1994

7. Owner to comply with order .- [(1) The owner shall comply with the directions contained in the final order passed under rule 6 or confirmed or modified under rule 6-A. as the case may be, within the time limit specified therein.

(2)The owner may claim compensation in accordance with the provisions contained in section 9-B of the Act.]