Allahabad High Court
Commissioner Of Central Excise ... vs M/S Bhushan Steel And Strips Ltd. on 12 August, 2010
Bench: Yatindra Singh, Rajes Kumar
Court No. - 37 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 11 of 2005 Petitioner :- Commissioner Of Central Excise Ghaziabad Respondent :- M/S Bhushan Steel And Strips Ltd. Petitioner Counsel :- K.C.Sinha Hon'ble Yatindra Singh,J.
Hon'ble Rajes Kumar,J.
Admit issue notice on the substantial question of law mentioned in the memo of appeal. On the next date CE Appeal No. (12) of 2005, (13) of 2005, (18) of 2005, (19) of 2005, (24) of 2005, (25) of 2005 and (26) of 2005 will be disconnected from this appeal.
Order Date :- 12.8.2010 A