Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 18 in Telangana Ferries Act, 1314 F 18. Power to make rules. - The [Government] [Substituted for the words 'Sarkari-i-Aali' by the A.P.A.O. 1957.] may make rules for the maintenance of order and for the safety of passengers and property at ferries which are not Government ferries.
