Jammu & Kashmir High Court
Mohd. Mahroof vs Uoi And Ors. on 24 July, 2017
Bench: Alok Aradhe, Sanjeev Kumar
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 2923/2015, MP No. 01/2015
Date of order:-24.07.2017
Mohd. Mahroof Vs. UOI and ors.
Coram:
Hon'ble Mr. Justice Alok Aradhe, Judge
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:
For the Appellant/Petitioner(s): None.
For the Respondent(s) : Mrs. Sindhu Sharma, ASGI.
In view of the order passed by this Court on 18 th July, 2017 in the bunch of the writ petitions headed by SWP No. 142/2005 and for the reasons assigned therein, this writ petition is also transferred to the Armed Forces Tribunal Bench at Jammu.
Accordingly, the writ petition is disposed of.
(Sanjeev Kumar) (Alok Aradhe)
Judge Judge
Jammu,
24.07.2017
Ram Krishan