Allahabad High Court
Smt. Mithilesh Devi vs Mool Chand Singh on 29 August, 2011
Author: Yogesh Chandra Gupta
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 268 of 2000 Petitioner :- Smt. Mithilesh Devi Respondent :- Mool Chand Singh Petitioner Counsel :- Bhagwant Prasad,S.C. Kushwaha Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri S.C. Kushwaha, learned counsel for the appellant, has sent illness slip.
The case is passed over for the day.
Order Date :- 29.8.2011 NS