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State of Mizoram - Section

Section 60 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

60. Questions of absent member.

- The Chairman may in his discretion allow the questions of an absent member to be put by another member duly authorised to do so in writing. In all such cases previous intimation of such authority shall be given to the Chairman.