Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 354] [Entire Act] Union of India - Subsection Section 354(2) in The Merchant Shipping Act, 1958 (2)The intelligence shall be communicated in such manner and subject to such terms and conditions as may be prescribed:Provided that no fees shall be levied for communicating any intelligence under this section to a ship.]
