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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(12) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014

(12)"State Committee" means the "State TS-iPASS Committee" constituted under section 4.Chapter - II Constitution, Powers and Functions of The District Committees, State Committee and Nodal Agencies