Calcutta High Court
British India Steels Ltd.(In Liqn.) vs The Official Liquidator on 15 December, 2010
Author: I. P. Mukerji
Bench: I. P. Mukerji
CA No. 912 of 2010
With
BIFR NO.154 OF 1994
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
BRITISH INDIA STEELS LTD.(IN LIQN.)
AND
THE OFFICIAL LIQUIDATOR
VS
PROF.SURESH CHANDRA KUCHHAL AND ORS.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 15th December, 2010.
MR.PRAMIT ROY,MR.M.GUPTA,ADVOCATE APPEARS FOR GAURANTOR MR.RONOJIT CHOWDHURY,ADVOCATE FOR OFFICIAL LIQUIDATOR MR.A.K.SUR,ADVOCATE FOR IFCI LTD. The Court : For paucity of time I cannot complete hearing of this appliation at the stage of admission. Hence, list this application on 20th December, 2010.
Learned counsel for the bank assures the court that no steps will be taken till 20th December, 2010 to enable the court to consider the matter.
All parties concerned are to act on a signed photocopy of this order upon the usual undertakings.
(I. P. MUKERJI, J.) Sb/ Assistant Registrar(C.R.)