Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Entire Act] State of Andhra Pradesh - Section Section 4 in Andhra Pradesh Excise Act, 1968 4. General control of Commissioner over Collector. - The Collector shall exercise the powers and perform the functions assigned by or under this Act, subject to the general control of the Commissioner.
