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Govt. Of Nct Of Delhi vs Ranbir Singh Dagar on 4 May, 2023

Bench: M.R. Shah, C.T. Ravikumar

     ITEM NO.27                         COURT NO.4                  SECTION XIV

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30044/2022
     (Arising out of impugned final judgment and order dated 20-09-2016
     in WP(C) No. 7331/2015 passed by the High Court Of Delhi at New
     Delhi)

     GOVT. OF NCT OF DELHI & ANR.                                    Petitioner(s)
                                                 VERSUS

     RANBIR SINGH DAGAR & ORS.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.150841/2022-CONDONATION OF DELAY
     IN FILING and IA No.150842/2022-EXEMPTION FROM FILING O.T. )

     Date : 04-05-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.R. SHAH
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Petitioner(s)             Ms. Sujeeta Srivastava, AOR

     For Respondent(s)            Mr. Rajiv Ghawana, Adv.
                                  Mr. Neelaksh Sharma, Adv.
                                  Mr. Ranjit Singh Daler, Adv.
                                  Mr. T. V. S. Raghavendra Sreyas, AOR
                                  Mr. Siddharth Vasudev, Adv.

                                  Mr. Nitin Mishra, AOR
                                  Mr. Ishaan Sharma, Adv.
                                  Ms. Mitali Gupta, Adv.
                                  Ms. Shambhavi Sharma, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

The defects in the application(s) for substitution to bring on record the legal heirs of deceased respondent nos.7 and 9 and setting aside abatement to be removed within a period of four weeks from today.

Put up on 21.08.2023.

To be notified with D. No.762/2022.

     (NEETU SACHDEVA)                                             (NAND KISHOR)
     ASTT. REGISTRAR-cum-PS                                    COURT MASTER (NSH)