Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(1)Pension -
(a)Superannuation Pension;
(b)Invalid Pension;
(c)compensation Pension;
(d)Voluntary Retirement Pension/Compulsory Retirement Pension;